High Courts25 Jan 1922
Musammtat Rampia Vs Hazari Lal and Others
Allahabad High Court · AIR 1923 All 232 : 65 Ind. Cas. 654
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,708 of 61,419
High Courts24 Jan 1922
Nurul Guni, One Of The Heirs Of Late Golam Akbar Vs A.S.A. Kazamaini Mutualli
Calcutta High Court · AIR 1923 Cal 323 : 66 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Jan 1922
Jangi Mahto and others Vs Muni Mahto and others
Patna High Court · (1922) 01 PAT CK 0030
High Courts24 Jan 1922Allowed
Chandrama Kuer and another Vs Ram Gayan and others
Patna High Court · (1922) 01 PAT CK 0011
High Courts24 Jan 1922
Balkeshwar Singh Vs Emperor
Patna High Court · 65 Ind. Cas. 546
Criminal Procedure Code, 1898 (CrPC) — Section 238, 260, 262, 263, 264Penal Code, 1860 (IPC) — Section 261, 352, 355, 457
Privy Council24 Jan 1922
Arab Ali Khan Vs Mahammud Ali Khan and another
Privy Council · (1922) AIR(PC) 84
High Courts24 Jan 1922Allowed
Lala Ram Chandra Sarup Vs Srimati Kirpa Devi
Allahabad High Court · AIR 1923 All 216 : 65 Ind. Cas. 648
High Courts24 Jan 1922Dismissed
Harnam Das Vs Faiyazi Begam and Another
Allahabad High Court · (1922) ILR (All) 354
High Courts24 Jan 1922
Rai Bahadur Lala Harnam Das Vs Musammat Faiyazi Beg Am and Another
Allahabad High Court · 65 Ind. Cas. 645
Pensions Act, 1871 — Section 11, 12
High Courts24 Jan 1922
Tadepalli Nagahhushanam (dead) and Others Vs Siram Ramachandra Rao and Others
Madras High Court · AIR 1923 Mad 241 : (1922) ILR (Mad) 537 : (1922) 15 LW 470 : (1922) 42 MLJ 449
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts24 Jan 1922
Abdul Kadir Sahib Vs U.T.M. Somasundaram Chettiar
Madras High Court · AIR 1923 Mad 76 : (1922) 43 MLJ 467
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jan 1922
Jarugumilli Brahmayya by mother and next friend Rajeswaramma Vs Challaghali Achiraju
Madras High Court · AIR 1922 Mad 373 : (1922) 43 MLJ 229
Madras Estates Land Act, 1908 — Section 6
High Courts23 Jan 1922
Subala Das Vs Indra Kumar Hazra-Natabar Hazra and Others
Calcutta High Court · AIR 1923 Cal 315(1) : 65 Ind. Cas. 692
Evidence Act, 1872 — Section 146, 148, 149, 150, 151
High Courts23 Jan 1922
Jag Sahu and Others Vs Musammat Ram Sakhi Kuer and Others
Patna High Court · AIR 1922 Patna 167 : 65 Ind. Cas. 666
High Courts23 Jan 1922Allowed
In Re: M. Tasadduq Ahmad Khan Sherwani, Advocate
Allahabad High Court · AIR 1922 All 140 : 65 Ind. Cas. 560
Penal Code, 1860 (IPC) — Section 153A
High Courts23 Jan 1922Allowed
Dambar Singh Vs Kallyan Singh
Allahabad High Court · AIR 1922 All 27 : 65 Ind. Cas. 799
High Courts23 Jan 1922
In Re: Tasadduq Ahmad Khan Sherwani Barrister at-law
Allahabad High Court · (1922) ILR (All) 352
High Courts23 Jan 1922Dismissed
Bechan Singh and Others Vs Kishun Lal and Another
Allahabad High Court · AIR 1922 All 25 : 65 Ind. Cas. 543