High Courts01 Feb 1922
Syed Nayajan Ali and Others Vs Midnapore Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 285 : 67 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,705 of 61,419
High Courts01 Feb 1922
Sarat Chandra De Das and Another Vs Taraprasanna Bhattacharyya and Another
Calcutta High Court · AIR 1923 Cal 141 : 70 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 105
High Courts01 Feb 1922
Hara Sundar Majumdar Vs Lahabar Singh
Calcutta High Court · AIR 1923 Cal 315 : 67 Ind. Cas. 277
High Courts01 Feb 1922
Ram Hari Kapali and Others Vs Rohini Kanta Chakravarty and Others
Calcutta High Court · 67 Ind. Cas. 943
High Courts01 Feb 1922
Sundar Bai Vs Dwarkadas Parpia
Bombay High Court · 70 Ind. Cas. 768
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 26
High Courts01 Feb 1922Dismissed
Hiranandan Ojha and others Vs Ramdhar Singh and others
Patna High Court · (1922) 02 PAT CK 0023
High Courts01 Feb 1922Dismissed
Digambar Mahton Vs Dhanraj Mahton and others
Patna High Court · (1922) 02 PAT CK 0021
High Courts01 Feb 1922Dismissed
(Maharaj Kumar) Jagat Mohan Nath Sah Deo Vs Kalipado Ghosh
Patna High Court · (1922) 02 PAT CK 0012
High Courts01 Feb 1922
Nekari Ball Vs Lakshimi Kantha Roy and others
Patna High Court · (1922) 02 PAT CK 0004
High Courts01 Feb 1922Dismissed
Bishun Pragash Narain Singh Vs Sheosaran Teli
Patna High Court · (1922) 02 PAT CK 0003
High Courts01 Feb 1922Allowed
Raja Partab Singh and Another Vs Manpal Singh
Allahabad High Court · (1922) ILR (All) 376
High Courts01 Feb 1922
Manpal Singh Vs Raj Partab Singh and Another
Allahabad High Court · 65 Ind. Cas. 824
High Courts01 Feb 1922
Radhakrishnaswami Naidu Vs V. Annamalai Chettiar and Another
Madras High Court · 70 Ind. Cas. 365 : (1922) 15 LW 643
High Courts01 Feb 1922
Perumal Moopan Vs M.K. Venkatachariar B.A. The Assistant Registrar of Co-operative Credit Society and Liquidator of Cooperative Credit Society
Madras High Court · AIR 1922 Mad 193 : (1922) 15 LW 586 : (1922) 42 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Feb 1922
C.D. Sarangapani Aiyangar and Another Vs Sadagopa Naidu and Others
Madras High Court · AIR 1922 Mad 398 : (1922) 16 LW 98 : (1922) 43 MLJ 152
High Courts01 Feb 1922
Kadan Koiathil Saidali Kutti Vs Charavcor Mathamkoth Manakkal Godan Nambudri
Madras High Court · AIR 1922 Mad 172 : 70 Ind. Cas. 713 : (1922) 16 LW 233
High Courts01 Feb 1922
In Re: Naramban and Others
Madras High Court · 71 Ind. Cas. 877 : (1922) 15 LW 552
High Courts31 Jan 1922
Alamuri Sitaramaswami Vs Sreemath Prativadi Bhayankar Nam Annam Venkata Raghava-Charyulu Iyyavarlum Garu and Others
Madras High Court · 67 Ind. Cas. 104
Probate and Administration Act, 1881 — Section 92
High Courts31 Jan 1922
Ram Renu Roy and Others Vs Midnapur Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 111 : 67 Ind. Cas. 1001
High Courts31 Jan 1922
Jatiram Gayan Das Vs Dino Nath Samantha and other
Calcutta High Court · (1922) 01 CAL CK 0031