High Courts23 Dec 1921Allowed
Chandmal Kesarmal Vs Vishvanath Balvant Sohoni
Bombay High Court · (1922) 24 BOMLR 300 : 67 Ind. Cas. 230
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,717 of 61,419
High Courts23 Dec 1921
Chandanmal Kesarmal and Another Vs Vishvanath Balvant Sohoni, Secretary of the Imarat Company Limited and Another
Bombay High Court · (1922) ILR (Bom) 816
High Courts22 Dec 1921
Kuppuswami Chettiar Vs Rajagopala Iyer
Madras High Court · AIR 1922 Mad 79 : 70 Ind. Cas. 324
High Courts22 Dec 1921Dismissed
Anwar Vs Emperor
Allahabad High Court · AIR 1922 All 208 : 67 Ind. Cas. 510
Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411
High Courts22 Dec 1921Dismissed
Emperor Vs Anwar
Allahabad High Court · (1922) ILR (All) 276
Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Dec 1921Dismissed
Amanat and Others Vs Emperor Through Shakur
Allahabad High Court · AIR 1922 All 184 : 65 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 297
High Courts22 Dec 1921
Vendnam Ramayya Vs Kosuru Kotamma and Others
Madras High Court · (1922) ILR (Mad) 370 : (1922) 42 MLJ 319
Limitation Act, 1963 — Article 142
High Courts22 Dec 1921
Rayapati Venkatasubba Rao Vs Kalapatapc Narayana Rao and Another
Madras High Court · AIR 1922 Mad 83(1) : 66 Ind. Cas. 44 : (1922) 15 LW 450
High Courts22 Dec 1921
Muthukumaraswami Nadar and Others Vs Muhammad Rowther and Others
Madras High Court · AIR 1922 Mad 76 : 67 Ind. Cas. 500 : (1922) 15 LW 423 : (1922) 42 MLJ 352
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Dec 1921
Yagnasami Iyer alias Ayyavayyar Vs K. Chidambaranatha Mudaliar
Madras High Court · AIR 1922 Mad 63(1) : 65 Ind. Cas. 732 : (1922) 16 LW 760
High Courts21 Dec 1921Dismissed
Hirachad Khemchand Gujar Vs Aba Lala Patil
Bombay High Court · (1922) 24 BOMLR 269 : 67 Ind. Cas. 153
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts21 Dec 1921
Vithaldas Bhagwandas Vs Murtaja Husein
Bombay High Court · (1922) 24 BOMLR 267 : 67 Ind. Cas. 151
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts21 Dec 1921Allowed
Chunilal Dayabhai and Company Vs The Ahmedabad Fine Spinning and Weaving Co.
Bombay High Court · (1922) 24 BOMLR 295 : 67 Ind. Cas. 223
High Courts21 Dec 1921
Panchanan Poddar and Another Vs Khitish Chandra alias Bhola Saha and Others
Calcutta High Court · 67 Ind. Cas. 298
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts21 Dec 1921
Mohar Ali Sarkar Vs Mafizuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 699
High Courts21 Dec 1921
Emperor Vs Haji Sher Mahomed and Others
Bombay High Court · 75 Ind. Cas. 67
Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 400
High Courts21 Dec 1921Dismissed
The Laxmi Bank Ltd. Vs Ramchandra Narayan Apte
Bombay High Court · (1922) 24 BOMLR 292 : 67 Ind. Cas. 238
Provincial Insolvency Act, 1920 — Section 14(1)
High Courts21 Dec 1921
Emperor Vs Haji Sher Mahomed
Bombay High Court · (1923) 25 BOMLR 214
Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 400