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12,28,363 judgments in All Courts · page 59,720 of 61,419

High Courts15 Dec 1921Dismissed

Surjan Singh and Another Vs Musammat Chatura Kunwar

Allahabad High Court · AIR 1922 All 356 : 64 Ind. Cas. 964

North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts15 Dec 1921

In Re: V. Sesha Prabhu

Madras High Court · 66 Ind. Cas. 429 : (1922) 42 MLJ 149

Tamil Nadu District Municipalities Act, 1920 — Section 249, 338(b)