High Courts02 Dec 1921Disposed Of
Mannu and Another Vs Tulshi
Allahabad High Court · AIR 1922 All 33 : 64 Ind. Cas. 958
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,725 of 61,419
High Courts02 Dec 1921Allowed
Beni Madho and Another Vs Sanwar Dat and Others
Allahabad High Court · 64 Ind. Cas. 918
High Courts02 Dec 1921Dismissed
Misri Vs Muhammad Hashim
Allahabad High Court · (1922) ILR (All) 229
Contract Act, 1872 — Section 65
High Courts02 Dec 1921Dismissed
Muhammad Hashim Vs Misri
Allahabad High Court · AIR 1922 All 6 : 65 Ind. Cas. 253
Contract Act, 1872 — Section 65
High Courts02 Dec 1921
Bhola Vs Emperor
Allahabad High Court · AIR 1922 All 86 : 65 Ind. Cas. 438
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts02 Dec 1921
In Re: Ponnuswami Thevar and Another
Madras High Court · (1922) 15 LW 199 : (1922) 42 MLJ 139
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161
High Courts01 Dec 1921
Annamalai Chetty Vs Muthiah Chetty and Others
Madras High Court · AIR 1922 Mad 210 : 70 Ind. Cas. 590
High Courts01 Dec 1921
Giribala Dasi Vs Prianath Pal
Calcutta High Court · 65 Ind. Cas. 476
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
High Courts01 Dec 1921
Sital Prosad Poddar and Others Vs Kaifut Sheikh and Another
Calcutta High Court · 65 Ind. Cas. 367
Limitation Act, 1963 — Section 22
High Courts01 Dec 1921Allowed
The Central India Spinning and Weaving Co. Vs G.I.P. Railway
Bombay High Court · (1922) 24 BOMLR 272 : 67 Ind. Cas. 162
Railways Act, 1890 — Section 80
High Courts01 Dec 1921Allowed
Biswanath Patra Vs Lingarai Patra
Patna High Court · (1921) 12 PAT CK 0033
High Courts01 Dec 1921
Kanduri Sahu Vs Arjun Sahu
Patna High Court · AIR 1922 Patna 416 : 70 Ind. Cas. 356
High Courts01 Dec 1921
Lakshman Sahu Vs Gokhul Maharana
Patna High Court · AIR 1922 Patna 415 : 70 Ind. Cas. 298
Evidence Act, 1872 — Section 71
High Courts01 Dec 1921
Biswanath Patra Vs Lingaraj Patra
Patna High Court · AIR 1922 Patna 408 : 70 Ind. Cas. 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts01 Dec 1921
Nagendra Nath Ghosh Vs Sambhu Nath Pande and Others
Patna High Court · 65 Ind. Cas. 49
High Courts01 Dec 1921
Bezwada Sunderarama Reddi and Others Vs Enuga Raghava Reddi and Others
Madras High Court · AIR 1922 Mad 96 : (1922) 16 LW 355 : (1922) 42 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 144