High CourtsSingle Bench(1921) 11 AHC CK 0031

Jaswant vs Emperor

Allahabad High Court · Decided on 17 November 1921 · Citation: AIR 1921 All 181 : 64 Ind. Cas. 846

HON’BLE JUDGES
Stuart, J
RESULT
Dismissed

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Judgment

1 paragraphs · 53 words

Stuart, J.—The District Magistrate's order of 31st August 1921 cannot stand, It is set aside accordingly, It Will, however, be open to the District Magistrate to issue notice himself to Jaswant to show cause why the order of discharge should not be set aside and the case re-tried. Let the record be returned.