High Courts26 Jul 1921
Lachmi Narain alias Lalman Vs Nannha Mal and Another
Allahabad High Court · 64 Ind. Cas. 471
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,747 of 61,419
High Courts26 Jul 1921
Ram Lal Vs Deoraj
Allahabad High Court · 64 Ind. Cas. 601
Ajmer Courts Regulation, 1926 — Section 20
High Courts26 Jul 1921
Mahajanam Venkatrayar Vs Kodi Venkatrayar and Others
Madras High Court · AIR 1922 Mad 223 : (1922) ILR (Mad) 29 : 66 Ind. Cas. 72 : (1921) 14 LW 247 : (1921) 41 MLJ 398
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 467
High Courts25 Jul 1921
Kali Dassi Vs Kanai Lal De and Others
Calcutta High Court · AIR 1921 Cal 486 : 64 Ind. Cas. 709
Calcutta Rent Act, 1920 — Section 15
High Courts25 Jul 1921
Chowdhury Ajodhya Nath Pahary Vs Chowdhury Srinath Chandra Pahary
Calcutta High Court · AIR 1921 Cal 472 : 68 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts25 Jul 1921Dismissed
Abdulla Avjal Momin Vs Ismail Mugal Foda
Bombay High Court · (1921) 23 BOMLR 1079
Transfer of Property Act, 1882 — Section 54
High Courts25 Jul 1921
Bhagwati Prasad Singh Vs Bishun Pragash Narain
Patna High Court · AIR 1922 Patna 386 : 70 Ind. Cas. 953
High Courts25 Jul 1921
Bisheswar Chaudhri Vs Sheikh Ali Karim and Others
Patna High Court · 63 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 86(6)
High Courts25 Jul 1921
Khubi Mahton and Others Vs Mahant Lachmi Das and Others and Musammat Bibi Aniz Bano and Others
Patna High Court · AIR 1922 Patna 588 : 63 Ind. Cas. 704
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(4)
High Courts25 Jul 1921Dismissed
Haji Muhammad Yakub and Another Vs Lala Kanhai Lal and Another
Allahabad High Court · 64 Ind. Cas. 673
High Courts25 Jul 1921Partly Allowed
Har Prasad Vs Ram Chandar and Others
Allahabad High Court · AIR 1922 All 174 : (1922) ILR (All) 37
High Courts25 Jul 1921
Muhammad Yakub and Another Vs Kanhai Lal and Another
Allahabad High Court · AIR 1922 All 157 : (1922) ILR (All) 83
High Courts25 Jul 1921
Har Pershad Vs Ram Chander and Others
Allahabad High Court · 63 Ind. Cas. 750
Transfer of Property Act, 1882 — Section 58
High Courts23 Jul 1921
Sewdutrai Narsaria Vs Tata Sons Ltd.
Calcutta High Court · AIR 1921 Cal 576 : 77 Ind. Cas. 769
Arbitration Act, 1940 — Section 10
High Courts23 Jul 1921
Mathura Prasad Vs Naju Khan and Thakur Gope and Others
Patna High Court · AIR 1921 Patna 463 : 80 Ind. Cas. 568
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 116
High Courts23 Jul 1921
Babu Sukhraj Rai Vs Ganga Dayal Singh and Others
Patna High Court · AIR 1922 Patna 169 : 63 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 38, 52(1)(6)
High Courts23 Jul 1921
Basudeo Narain Vs Radha Kishun and Dabindra Missir and Others
Patna High Court · AIR 1922 Patna 62 : 65 Ind. Cas. 281
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts22 Jul 1921
Bomkesh Seth and Another Vs Bhutnath Pal and Others
Calcutta High Court · 64 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 153
High Courts22 Jul 1921
The Secretary of State for India in Council Vs Moulvi Wazed Ali Khan Pani and Others
Calcutta High Court · AIR 1921 Cal 687 : 65 Ind. Cas. 866
Limitation Act, 1908 — Article 140, 142, 144