High Courts18 Jul 1921Dismissed
Shikri Prasad Vs Aziz Ali and Others
Allahabad High Court · (1922) ILR (All) 71
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,750 of 61,419
High Courts18 Jul 1921
Lala Shikri Prasad Vs Hafiz Aziz Ali and Others
Allahabad High Court · AIR 1922 All 196 : 63 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 51
High Courts16 Jul 1921
Suganchand Savaichand Vs Motilal Durgaprasad
Bombay High Court · (1922) 24 BOMLR 154 : 67 Ind. Cas. 130
Presidency Towns Insolvency Act, 1909 — Section 62
High Courts15 Jul 1921
Ram Kanai Pal and Others Vs Purna Chandra alias Joneswar Poddar and Others
Calcutta High Court · 65 Ind. Cas. 650
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 53, 60
High Courts15 Jul 1921
Harish Chandra Saha Vs Pran Nath Chakraverty and Others
Calcutta High Court · AIR 1921 Cal 405 : 69 Ind. Cas. 910
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Article 144
High Courts15 Jul 1921
Hemanta Kumar Sen Vs Emperor
Calcutta High Court · AIR 1923 Cal 135 : 62 Ind. Cas. 577
Calcutta Suburban Police Act, 1866 — Section 18, 51
High Courts15 Jul 1921
Bibi Azizunnissa Vs Ghowsan Kasab and Others and Shaikh Tasauwar Hussain and Others
Patna High Court · 63 Ind. Cas. 136
Privy Council15 Jul 1921
Secretary of State Vs Raja of Venkatagiri
Privy Council · (1922) AIR(PC) 168
High Courts15 Jul 1921Dismissed
Bhagwan Das Vs Badri Prasad and Another
Allahabad High Court · 64 Ind. Cas. 416
High Courts15 Jul 1921Dismissed
Chajju and Others Vs Emperor
Allahabad High Court · AIR 1921 All 35 : 63 Ind. Cas. 460
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147
High Courts15 Jul 1921Dismissed
Babu Radha Kishun Vs Musammat Abbasi Begam
Allahabad High Court · 64 Ind. Cas. 480
High Courts15 Jul 1921
Musammat Jagrani Misrani Vs Musammat Sheo Dulari Shuklain and Another
Allahabad High Court · 64 Ind. Cas. 462
High Courts14 Jul 1921
Baisnab Charan Taran Vs Rai Sukhamoy Chaudhuri Bahadur
Calcutta High Court · AIR 1921 Cal 388 : 62 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 197, 203Penal Code, 1860 (IPC) — Section 77
High Courts14 Jul 1921
Awadh Bihari Dikchit and Others Vs Jitu Sahu and Another
Patna High Court · 64 Ind. Cas. 243
High Courts14 Jul 1921
Mitarjit Singh and Others Vs Emperor
Patna High Court · AIR 1922 Patna 158 : 63 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 147, 148, 258, 312, 341Evidence Act, 1872 — Section 137Penal Code, 1860 (IPC) — Section 147, 148
High Courts14 Jul 1921
Deonath Sahai Vs Radha Kant Prasad
Patna High Court · AIR 1922 Patna 56 : 70 Ind. Cas. 378
High Courts13 Jul 1921
Fani Bhushan Bhuian Vs Surendra Nath Das by his Brother in Law and Guardian ad litem Nemai Charan Hazra and Others
Calcutta High Court · AIR 1921 Cal 476 : 64 Ind. Cas. 25
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts13 Jul 1921
Purna Chandra Dutt Vs Indra Chandra Roy
Calcutta High Court · AIR 1922 Cal 397 : 69 Ind. Cas. 978
High Courts13 Jul 1921Allowed
Pandurang Balaji Apte Vs Mahadeo Gopal Jog
Bombay High Court · (1921) 23 BOMLR 1000
Transfer of Property Act, 1882 — Section 55(4)(a)
High Courts13 Jul 1921Dismissed
Rajanath Singh and others Vs Wahid Khan and others
Patna High Court · (1921) 07 PAT CK 0042