High Courts09 Jul 1921
Lala Ramchandra Prasad Vs Mahabir Prasad Singh and Others and Munshi Dinkar Prasad and Others
Patna High Court · 64 Ind. Cas. 247
Contract Act, 1872 — Section 74
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,752 of 61,419
High Courts09 Jul 1921Disposed Of
Bhauni Vs Ram Dayal
Allahabad High Court · AIR 1921 All 58 : 64 Ind. Cas. 426
North Western Provinces Tenancy Act, 1901 — Section 197, 202
High Courts09 Jul 1921
Maharaja Kesho Prasad Singh Vs Sheopargash Ojha and Others
Allahabad High Court · AIR 1922 All 301 : 64 Ind. Cas. 248
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 Jul 1921
Jogendra Nath Saha Chaudhury and Others Vs Mahraja Jagadindra Nath Roy Bahadur
Calcutta High Court · AIR 1921 Cal 577 : 67 Ind. Cas. 170
Bengal Tenancy Act, 1885 — Section 103Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13Civil Procedure Code, 1908 (CPC) — Section 18, 21
High Courts08 Jul 1921Allowed
Bismillah Begam Vs Nur muhammad
Allahabad High Court · (1922) ILR (All) 61
High Courts08 Jul 1921
Musammat Bismillah Begam Vs Nur Mohammad
Allahabad High Court · AIR 1922 All 155 : 63 Ind. Cas. 702
High Courts08 Jul 1921
Dol Singh and Others Vs Khub Chand and Others
Allahabad High Court · AIR 1921 All 97 : 64 Ind. Cas. 408
Transfer of Property Act, 1882 — Section 14
High Courts07 Jul 1921
Vedachela Mudaliar Vs Subramania Mudaliar
Bombay High Court · (1922) 24 BOMLR 649
High Courts07 Jul 1921
S.K. Acharji Chowdhury and others Vs Umed Ali Howaladar and others
Calcutta High Court · (1921) 07 CAL CK 0046
High Courts07 Jul 1921
Soroj Kumar Acharji Chowdhuri and Others Vs Umed Ali Howladar and Others
Calcutta High Court · (1921) 07 CAL CK 0031
High Courts07 Jul 1921Dismissed
Ellis Enas Pavloo Gharry Vs Kitter Philip Gowrya
Bombay High Court · (1921) 23 BOMLR 981
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
Privy Council07 Jul 1921
A. S. Vedachela Mudaliar Vs Subramania Chettiar and others
Privy Council · (1922) AIR(PC) 33
High Courts07 Jul 1921Dismissed
Basdeo Sahai Vs Musammat Saraswati
Allahabad High Court · 64 Ind. Cas. 469
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts07 Jul 1921Allowed
Haji Zamirul Hasan Khan Vs Imdad Ali Khan
Allahabad High Court · AIR 1922 All 161 : 64 Ind. Cas. 573
Provincial Small Cause Courts Act, 1887 — Section 35
High Courts07 Jul 1921
Imdad Ali Khan Vs Zamir-Ul-Hasan Khan
Allahabad High Court · (1922) ILR (All) 59
High Courts06 Jul 1921
The India Provident Company Limited Vs Gobinda Chandra Das and Another and Ishan Chandra Chakravrty
Calcutta High Court · 65 Ind. Cas. 318
High Courts06 Jul 1921Dismissed
Vinayak Dattatraya Joshi Vs Ganesh Anant Hasabnis
Bombay High Court · (1921) 23 BOMLR 1024
Bombay Land Revenue Code, 1879 — Section 81
High Courts06 Jul 1921
Jag Sah and Another Vs Ram Chandra Prasad and Others
Patna High Court · AIR 1921 Patna 377 : 63 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Jul 1921
Musammat Phulbati Kuer Vs Shaikh Farman and Others
Patna High Court · AIR 1921 Patna 408 : 63 Ind. Cas. 448
High Courts06 Jul 1921Dismissed
Lala Ram Kumar Vs Nem Chand and Others
Allahabad High Court · AIR 1921 All 73 : 64 Ind. Cas. 447
Companies Act, 1882 — Section 4