High Courts28 Jun 1921
Probhat Chandra Biswas Vs Gopal Chandra Mukherji and Others
Calcutta High Court · AIR 1922 Cal 398 : 69 Ind. Cas. 981
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,755 of 61,419
High Courts28 Jun 1921
Krishnaji Shridhar Barde Vs Mahadeo Sakharam Patil
Bombay High Court · (1921) 23 BOMLR 909
Bombay Co-operative Societies Act, 1925 — Section 43Civil Procedure Code, 1908 (CPC) — Section 39
High Courts28 Jun 1921
Rachhya Raut and Others Vs Musammat Chando and Others
Patna High Court · AIR 1921 Patna 284 : 65 Ind. Cas. 294
High Courts28 Jun 1921Dismissed
Bhagwan Dass Vs Gurdayal
Allahabad High Court · AIR 1921 All 188 : 64 Ind. Cas. 459
High Courts27 Jun 1921
Arjan Biswas and Others Vs Abdul Biswas and Others
Calcutta High Court · AIR 1921 Cal 774 : 64 Ind. Cas. 513
High Courts27 Jun 1921Allowed
Abaji Ragho Mhalas Vs The Municipality of Jalgaon
Bombay High Court · (1921) 23 BOMLR 1028
Bombay District Municipal Act, 1901 — Section 122Limitation Act, 1908 — Article 146A, 29
High Courts27 Jun 1921Dismissed
Gulabchand Chhotiram Marwadi Vs Ramnath Chhotriram Marwadi
Bombay High Court · (1921) 23 BOMLR 1171
High Courts27 Jun 1921
Foujdar Sahu Vs Nima Bhogta
Patna High Court · 65 Ind. Cas. 285
Chotanagpur Tenancy Act, 1908 — Section 220, 223, 87
High Courts27 Jun 1921Dismissed
Babu Kishori Lal and Another Vs Ram Sunder and Another
Allahabad High Court · AIR 1921 All 193 : 64 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts27 Jun 1921
Ram Pal and Others Vs Musammat Batashia
Allahabad High Court · AIR 1921 All 199 : 64 Ind. Cas. 191
High Courts25 Jun 1921Dismissed
Ram Sarup and Another Vs Emperor
Allahabad High Court · 63 Ind. Cas. 620
Penal Code, 1860 (IPC) — Section 411
High Courts25 Jun 1921Dismissed
Badri Singh Vs Emperor through the Sub-Judge
Allahabad High Court · AIR 1921 All 210 : 63 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467, 471
High Courts25 Jun 1921
Badal Ram Vs Jhulai
Allahabad High Court · AIR 1922 All 165 : 63 Ind. Cas. 861
Evidence Act, 1872 — Section 92(3)
High Courts24 Jun 1921
Bithaldas chandak Vs Lalbehari dutt and Sons
Calcutta High Court · AIR 1922 Cal 391 : 68 Ind. Cas. 361
High Courts24 Jun 1921
Sunder Spinner and Another Vs Makan Bhula
Bombay High Court · (1922) ILR (Bom) 130
High Courts24 Jun 1921
Dharamdas Kaushalyadas Vs Ranchhodji Dahyabhai
Bombay High Court · (1921) 23 BOMLR 1009
High Courts23 Jun 1921
Emperor Vs Balaram Das
Calcutta High Court · 71 Ind. Cas. 685
Criminal Procedure Code, 1898 (CrPC) — Section 307