High Courts21 Jun 1921
Shaikh Jowhar Ali Mian and Others Vs Sahikh Alarakhu and Others
Patna High Court · AIR 1921 Patna 362 : 63 Ind. Cas. 481
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,757 of 61,419
High Courts21 Jun 1921
Surajpal Pandey and Others Vs Utim Pandey and Others
Patna High Court · 63 Ind. Cas. 99
Civil Procedure Code, 1908 (CPC) — Section 143, 149
High Courts21 Jun 1921
Chandra Mohan Dutta and Others Vs Sasi Bala Dasi and Others
Patna High Court · AIR 1922 Patna 68 : 65 Ind. Cas. 277
High Courts21 Jun 1921
Lala Rampirit Prasad and Others Vs Babu Thakur Saran and Others
Patna High Court · AIR 1921 Patna 293(1) : 63 Ind. Cas. 484
High Courts21 Jun 1921
Musammat Bhagwati Kuer Vs Babu Jagdam Sahay and Babu Ram Prasad and Others
Patna High Court · AIR 1921 Patna 260 : 62 Ind. Cas. 933
High Courts20 Jun 1921
Ali Mahammad Khan and Others Vs Sheikh Maharaj Bepari and Others
Calcutta High Court · AIR 1921 Cal 781 : 64 Ind. Cas. 266
Evidence Act, 1872 — Section 33
High Courts17 Jun 1921
Sarbeswar Patra Vs Maharaja Sir Bijoy Chand Mahatap and Others
Calcutta High Court · 63 Ind. Cas. 986
Bengal Tenancy Act, 1885 — Section 160
Privy Council17 Jun 1921
Gordhandas Kessowji Vs Champsey Dossa and others
Privy Council · (1921) AIR(PC) 137
High Courts17 Jun 1921Dismissed
Krishna Chandra Mukerji Vs Anandi Prasad Dube and Ram Kumar Singh and Others
Allahabad High Court · (1922) ILR (All) 9
High Courts16 Jun 1921
Isoob Sahiba Valad Abdul Rahim Vs Haidar Sahiba Valad Imam Sahiba
Bombay High Court · (1922) ILR (Bom) 125
High Courts16 Jun 1921
Fakir Chandra De and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 556(1) : 76 Ind. Cas. 392
Penal Code, 1860 (IPC) — Section 379, 448, 452
High Courts16 Jun 1921
Isoob Saiba Abdul Rahiman Vs Haidar Saiba Imam Saiba
Bombay High Court · (1921) 23 BOMLR 883
Bombay Pleaders Act, 1920 — Section 10(1)
High Courts16 Jun 1921
Ghura Manjhi and Others Vs Probodh Chandra Mozumdar
Patna High Court · 64 Ind. Cas. 1003
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts15 Jun 1921
In Re: Dhondi Nathaji Raut
Bombay High Court · AIR 1921 Bom 368 : (1921) 23 BOMLR 846
Criminal Procedure Code, 1898 (CrPC) — Section 869
High Courts15 Jun 1921
In Re: Rangubai Gururao
Bombay High Court · AIR 1921 Bom 29 : (1921) 23 BOMLR 844
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts15 Jun 1921
In Re: Dagdoo Bapu
Bombay High Court · (1922) ILR (Bom) 120
Criminal Procedure Code, 1898 (CrPC) — Section 337, 512
High Courts15 Jun 1921
Baswantappa Irappa Desai Vs Bhimappa Yellappa Koppad
Bombay High Court · (1921) 23 BOMLR 1004
Easements Act, 1882 — Section 17(c)
High Courts15 Jun 1921Dismissed
Baban Hemraj Vs The City Municipality
Bombay High Court · (1921) 23 BOMLR 881
Bombay District Municipal Act, 1901 — Section 167