High Courts13 Jun 1921
Ram Sakhi Ram Vs Emperor
Allahabad High Court · AIR 1921 All 241 : 63 Ind. Cas. 408
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,759 of 61,419
High Courts10 Jun 1921
Keramat Ali Vs Emperor
Calcutta High Court · 62 Ind. Cas. 829
Legal Practitioners Act, 1879 — Section 3, 36
High Courts10 Jun 1921Dismissed
Vithaldas Bhagvandas Vs Nagubai M. Joshi
Bombay High Court · AIR 1921 Bom 54 : (1921) 23 BOMLR 856
High Courts10 Jun 1921
Musammat Hira Bibi Vs Babu Ramdhan Lal and Others
Patna High Court · AIR 1922 Patna 70 : 62 Ind. Cas. 540
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts09 Jun 1921Allowed
In re: Indian Companies Act. and Sir Hormusji A. Wadia, Kt.
Bombay High Court · AIR 1921 Bom 372 : (1921) 23 BOMLR 1104
Companies Act, 1956 — Section 91B
Privy Council09 Jun 1921
Bandhu Ram and others Vs Chintaman Singh and others
Privy Council · (1922) AIR(PC) 215
Privy Council09 Jun 1921
Palaniappa Chettiar Vs Alagan Chetti and others
Privy Council · (1922) AIR(PC) 228
High Courts07 Jun 1921Dismissed
Legal Remembrancer Vs Trailokya Nath Chatterjee
Calcutta High Court · (1921) 06 CAL CK 0011
High Courts07 Jun 1921
Saraj Kumar Acharji Chowdhury and Others Vs Umed Ali Howladar and Others and Gopal Chandra Saha and Others
Calcutta High Court · AIR 1922 Cal 251 : 63 Ind. Cas. 954
Bengal Tenancy Act, 1885 — Section 106Limitation Act, 1963 — Article 120
High Courts07 Jun 1921
Romesh Chandra Das Vs Sarada Kripa Lal and Others
Calcutta High Court · 62 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(1)
High Courts07 Jun 1921
Nilkanth Devrao Nadkarny Vs Ramakrishna Vithal Bhat
Bombay High Court · (1921) 23 BOMLR 876
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jun 1921
Emperor Vs Anverkhan Mahamadkhan
Bombay High Court · (1921) 23 BOMLR 823
Criminal Procedure Code, 1898 (CrPC) — Section 201
High Courts07 Jun 1921
Emperor Vs Maruti Joti Shinde
Bombay High Court · (1921) 23 BOMLR 820
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts07 Jun 1921
Mahraja Sir Rameshwar Singh Bahadur Vs Younus Momin
Patna High Court · 65 Ind. Cas. 474
Bengal Tenancy Act, 1885 — Section 105, 109, 109A
High Courts06 Jun 1921
Khagendra Nandan Asram Vs Sahayram Chakravarty and Others
Calcutta High Court · AIR 1921 Cal 177 : 62 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Section 109, 92
High Courts06 Jun 1921
Vali Asmal Vs A.U. Malji
Bombay High Court · (1921) 23 BOMLR 898
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts06 Jun 1921Dismissed
Appa Dhond Savant Vs Babaji Krishnaji Ghogle
Bombay High Court · (1921) 23 BOMLR 873
High Courts06 Jun 1921
The Secretary of State for India in Council Vs Mr. A.H. Forbes (Executor to the Estate oe Late A.J. Forbes)
Patna High Court · 62 Ind. Cas. 394
Income Tax Act, 1961 — Section 14, 15
High Courts06 Jun 1921
Bhagwat Narain Vs Ganga Prasad and Another
Patna High Court · 62 Ind. Cas. 617