JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,761 of 61,419
J.N. Sen and others Vs Toriautnessa Bibi and others
Calcutta High Court · (1921) 05 CAL CK 0026
Makhan Lal Sircar Vs Gokul Chandra Chakravarti
Calcutta High Court · 62 Ind. Cas. 885
Surendra Narain Singh Vs Shambihari Singh
Patna High Court · (1921) 05 PAT CK 0007
P.C.L. Choudhuri Vs K. Singha and H.C. Dutt
Patna High Court · (1921) 05 PAT CK 0005
Bhuban Chandra Hazra Vs Nibaran Chandra Santra and Another
Calcutta High Court · AIR 1922 Cal 382 : 62 Ind. Cas. 323
Gogan Howladar Vs Karimaddi Chawkidar and Others
Calcutta High Court · 65 Ind. Cas. 855
Thiruvenkatasami Iyengar Vs Pavadai Pillai
Bombay High Court · (1922) 24 BOMLR 606
Baul Das Misra Vs Digambar Kuri
Patna High Court · AIR 1921 Patna 280 : 65 Ind. Cas. 643
Bishun Dayal Thakur Vs Sheo Tahal Sahu
Patna High Court · 62 Ind. Cas. 108
Thiruvenkataswami lyengar and another Vs Pavadai Pillay and others
Privy Council · (1922) AIR(PC) 225
Firm Babu Lal Kedar Nath Vs Firm Net Ram Khiali Ram
Allahabad High Court · AIR 1922 All 400 : 64 Ind. Cas. 6
Chaturbhuj Chandanmull Vs Basdeo Das Daga
Calcutta High Court · 66 Ind. Cas. 198
Sudhir Chandra Das Vs Rasseswari Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 419 : 69 Ind. Cas. 796
Sadasukh Gambhirchand Vs Baijnath Harnandrai
Bombay High Court · AIR 1921 Bom 87 : (1921) 23 BOMLR 854
Mathura Misra and Another Vs Rajkumar Misra and Others
Patna High Court · AIR 1921 Patna 447 : 62 Ind. Cas. 132
Muhammad Abul Kasim and Others Vs Chaturbhuj Sahay
Patna High Court · 64 Ind. Cas. 55
Molvi Mohammad Sami Ullah Vs Mukund Lal and Another
Allahabad High Court · AIR 1921 All 182 : 63 Ind. Cas. 980
Makund Lal and Another Vs Sami-Ullah
Allahabad High Court · (1921) ILR (All) 688
Maharaj Kumar Dharendra Krishna Deb Bahadur and Others Vs Altafur Rahaman
Calcutta High Court · 62 Ind. Cas. 759