High Courts12 May 1921
Jaban Saha Deceased Represented by Daughter, Pamiranness and Others Vs Sebak Mondal and Another
Calcutta High Court · 64 Ind. Cas. 85
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,764 of 61,419
High Courts12 May 1921
Maharajadhiraj Sir Rameshwar Singh Bahadur. Vs Mathu Missir and Others
Patna High Court · 62 Ind. Cas. 52
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts12 May 1921
Babu Ram Rattan Prasad Vs Jang Bahadur Singh @ Jangi Singh and Others
Patna High Court · 62 Ind. Cas. 47
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts12 May 1921
Debi Lal Sah and Others Vs Ram Bibeki Singh
Patna High Court · 63 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 103Estates Partition Act, 1897 — Section 48, 50
High Courts12 May 1921
Maharaja Kesho Prosad Singh Vs Musammat Paranjota Koer
Patna High Court · AIR 1921 Patna 84 : 62 Ind. Cas. 532
Transfer of Property Act, 1882 — Section 100
High Courts12 May 1921
Mr. C.H. Edgell and Others Vs Babu Biswanathprasad Singh and Mallan Khatwey and Others
Patna High Court · AIR 1921 Patna 428 : 62 Ind. Cas. 59
High Courts12 May 1921
Musammat Golab Kuer and Another Vs Syed Mohammad Zaffar Hassan Khan
Patna High Court · 62 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 22
High Courts12 May 1921Dismissed
Ram Sahai and Others Vs Parbhu Dayal
Allahabad High Court · AIR 1921 All 137 : 63 Ind. Cas. 358
Transfer of Property Act, 1882 — Section 38
High Courts12 May 1921Dismissed
Parbhu Dayal Vs Ram Sahai and Others
Allahabad High Court · (1921) ILR (All) 655
High Courts12 May 1921Allowed
Lachman Prasad Vs The Secretary of State for India in Council
Allahabad High Court · AIR 1921 All 402 : (1921) ILR (All) 652
High Courts12 May 1921
Kashmiri Lal Vs Emperor
Allahabad High Court · AIR 1921 All 267 : 63 Ind. Cas. 410
Uttar Pradesh Municipalities Act, 1916 — Section 267(b)
High Courts11 May 1921
Srimati Thakamani Dasi Vs Pitambar Bhuiya and Others
Calcutta High Court · 62 Ind. Cas. 957
Limitation Act, 1963 — Section 14
High Courts11 May 1921
Girish Chandra Roy Vs Akhay Kumar Sardar
Calcutta High Court · 62 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 426
High Courts11 May 1921
A.V. Balakrishna Menon, Official Receiver Vs Thirunilai Grama Veeraraghavan Patter's children Rangan Pattar (family Manager) and Others
Madras High Court · AIR 1922 Mad 189 : (1922) ILR (Mad) 70 : (1921) 14 LW 334 : (1921) 41 MLJ 334
Provincial Insolvency Act, 1920 — Section 51
High Courts11 May 1921
Achammal Vs Narayanaswami Naicken (dead) and Others
Madras High Court · AIR 1921 Mad 619 : (1921) 14 LW 532 : (1921) 41 MLJ 429
High Courts10 May 1921Dismissed
Jagannatha Bheema Deo Vs Kunja Behari Deo
Bombay High Court · (1922) 24 BOMLR 600
Registration Act, 1877 — Section 17
High Courts10 May 1921
Benode Behari Bagchi Vs C.W.T. Hook
Calcutta High Court · 62 Ind. Cas. 328
Calcutta Port Act, 1890 — Section 83, 84
High Courts10 May 1921
Indu Bhusan Sarkar and Others Vs Jatu Mallik and Others
Calcutta High Court · AIR 1921 Cal 611 : 62 Ind. Cas. 699
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts10 May 1921
Shib Narain Pal Vs Ram Bilash Marwari and Another
Calcutta High Court · 65 Ind. Cas. 263
Contract Act, 1872 — Section 107