High Courts06 May 1921
Chandra Mohan Karar and Another Vs Srimati Rohini Dasi
Calcutta High Court · 64 Ind. Cas. 366
Contract Act, 1872 — Section 71, 74
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,766 of 61,419
High Courts06 May 1921
Raj Kumari Bose Choudhurani Vs Surendra Nath Guha Choudhuri
Calcutta High Court · (1921) 05 CAL CK 0002
High Courts06 May 1921
Babu Bujhawan Prasad Singh Vs Babu Ram Narayan and Others
Patna High Court · 65 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts06 May 1921Allowed
Raghunandan Rai Vs Raghunandan Pande and Others
Allahabad High Court · AIR 1921 All 353 : (1921) ILR (All) 638 : 61 Ind. Cas. 812
High Courts05 May 1921
Jewan Ram Vs Ratan Chand-Kishen Chand
Calcutta High Court · AIR 1921 Cal 795 : 70 Ind. Cas. 498
Contract Act, 1872 — Section 107Transfer of Property Act, 1882 — Section 3, 6(e)
High Courts05 May 1921Dismissed
Peari Mohan Mukerji and Bhupendra Nath Mukerji Vs Monohar Mukerji
Bombay High Court · (1921) 23 BOMLR 913
High Courts05 May 1921
Ramhari Lal and Others Vs Nathu Ram and Others
Patna High Court · 62 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 63
Privy Council05 May 1921
A. Perrazu and others Vs A. Subbarayadu and others
Privy Council · (1922) AIR(PC) 71
High Courts05 May 1921Partly Allowed
Fazal Ilahi Vs East Indian Railway Company
Allahabad High Court · (1921) ILR (All) 623 : 64 Ind. Cas. 868
High Courts04 May 1921
Shahabaj Mandal Vs Bhajahari Nath
Calcutta High Court · AIR 1922 Cal 364 : 75 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 May 1921
Sarat Chunder Gupta Vs Kanai Lal Chuckerbutty and Another
Calcutta High Court · AIR 1921 Cal 786 : 70 Ind. Cas. 525
Limitation Act, 1963 — Article 120, 91, 95, 18
High Courts04 May 1921
Bhikhamber Singh Vs Bhajo Hari Marwari
Patna High Court · (1921) 05 PAT CK 0016
High Courts04 May 1921Dismissed
Khunni Lal Vs Rameshar and Another
Allahabad High Court · AIR 1922 All 361 : 64 Ind. Cas. 52
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts04 May 1921Dismissed
Rameshar and Another Vs Khunni Lal
Allahabad High Court · (1921) ILR (All) 621
High Courts04 May 1921
Babar Shah alias Ali Bahadur Shah Vs Muhammad Rafiq and Others
Allahabad High Court · 62 Ind. Cas. 35
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21General Clauses Act, 1897 — Section 3(13)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts04 May 1921
Rajah Muthu Krishna Yachendra Bahadur Vs W.H. Nurse
Madras High Court · (1921) ILR (Mad) 978
High Courts04 May 1921
Rajah V. Muthu Krishna Yachendra Bahadur Vs W.H. Nurse
Madras High Court · AIR 1921 Mad 320 : (1921) 14 LW 154 : (1921) 41 MLJ 213
Probate and Administration Act, 1881 — Section 83
High Courts03 May 1921
The Superintendent and Remembrancer of Legal Affairs Vs Baroda Kanta and Others Nityananda Das and Sarat Chandra Ghosh Vs Manoranjan Majumdar
Calcutta High Court · AIR 1921 Cal 79 : 66 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 225B
High Courts03 May 1921
Haradhan Chakerverty Vs Hargobind Dutta
Patna High Court · AIR 1921 Patna 188 : 63 Ind. Cas. 552
Transfer of Property Act, 1882 — Section 70