High Courts10 Mar 1921Dismissed
Baldeo Rai and Others Vs Mahadeo Rai and Others
Allahabad High Court · (1921) ILR (All) 539
JUDGMENT DATABASE
Search 12,28,217 Indian judgments.
12,28,217 judgments in All Courts · page 59,772 of 61,411
High Courts10 Mar 1921
Palaniappa Chetty Vs Subrahmanyia Chetty and Others
Madras High Court · AIR 1921 Mad 568 : (1921) ILR (Mad) 731 : 66 Ind. Cas. 59 : (1921) 13 LW 519 : (1921) 41 MLJ 90
High Courts09 Mar 1921
Vaithinatha Ayyar (dead) and Another Vs Govindaswami Odayar and Another
Madras High Court · (1921) 13 LW 522 : (1921) 41 MLJ 65
Limitation Act, 1963 — Section 7
High Courts09 Mar 1921
Chairman of the Municipal Commissioner of Dacca Vs Krishna Das Nag and Others
Calcutta High Court · AIR 1921 Cal 473 : 64 Ind. Cas. 168
Bengal Municipal Act, 1932 — Section 15
High Courts09 Mar 1921
Biseswar Singh and Subedar Singh Vs Emperor
Patna High Court · 62 Ind. Cas. 588
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342Penal Code, 1860 (IPC) — Section 379, 411
Privy Council09 Mar 1921
Syed Habibur Rahman Chowdhury and another Vs Syed Altaf Ali Chowdhuri and others
Privy Council · (1922) AIR(PC) 159
Privy Council09 Mar 1921
Rai Bahadur Seth Nemichand, since deceased (now represented by Seth Teekam Chand) Vs Seth Radha Kishen (since deceased) and others
Privy Council · (1922) AIR(PC) 26
High Courts09 Mar 1921
Ghisiawan Pande Vs Musammat Raj Kumari and Others
Allahabad High Court · 63 Ind. Cas. 556
High Courts08 Mar 1921
Krishnajiban Sanyal Vs Mahammad Masiuddin Mandal and Others
Calcutta High Court · AIR 1921 Cal 653 : 63 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts08 Mar 1921
Jogmohan Pradhani Vs Indra Chandra and Others
Calcutta High Court · 63 Ind. Cas. 895
Provincial Insolvency Act, 1920 — Section 24
High Courts08 Mar 1921Dismissed
Abinash Chandra Kar and Others Vs Bhuban Chandra Maiti and Another
Calcutta High Court · (1921) 03 CAL CK 0003
High Courts08 Mar 1921
Babu Pujari and Another Vs Thukra Gurikara alias Kanthu Lakkanna
Madras High Court · (1921) 41 MLJ 287
High Courts07 Mar 1921
Emperor Vs Taribullah Shaikh and Others
Calcutta High Court · AIR 1921 Cal 252 : 66 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 302, 323
High Courts05 Mar 1921
Damarcha Vs Emperor
Allahabad High Court · AIR 1921 All 148 : 62 Ind. Cas. 192
Penal Code, 1860 (IPC) — Section 325Penal Code, 1860 (IPC) — Section 325Penal Code, 1860 (IPC) — Section 325
High Courts04 Mar 1921
Probodh Kumar Datta Vs Mohim Chandra Roy
Calcutta High Court · 61 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 467, 471
High Courts04 Mar 1921
Surendra Prosad Lahiri Choudhuri Vs Aftabuddin Ahmed
Calcutta High Court · 70 Ind. Cas. 43
High Courts04 Mar 1921
Durga Kumar De Vs Samedur Raza Chaudhuri
Calcutta High Court · 61 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 143, 186, 188, 332
High Courts04 Mar 1921Dismissed
Kalka Das Vs Gajju Singh and Another
Allahabad High Court · AIR 1921 All 13 : (1921) ILR (All) 510 : 62 Ind. Cas. 897
High Courts04 Mar 1921
Parshotam Saran Vs Hargu Lal and Pahladi Lal
Allahabad High Court · 63 Ind. Cas. 837
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5