High Courts09 Feb 1921Allowed
Musammat Sham Devi Vs Babu Birbhadra Prasad, minor, through Musammat Munni Debi and Others
Allahabad High Court · AIR 1921 All 178 : 62 Ind. Cas. 432
JUDGMENT DATABASE
Search 12,28,109 Indian judgments.
12,28,109 judgments in All Courts · page 59,775 of 61,406
High Courts09 Feb 1921Dismissed
Emperor Vs Chandan and Another
Allahabad High Court · (1921) ILR (All) 483
High Courts09 Feb 1921Allowed
Birbhadra Prasad and Others Vs Sham Dei
Allahabad High Court · (1921) ILR (All) 463
High Courts09 Feb 1921
Chandan and Another Vs Emperor
Allahabad High Court · AIR 1921 All 35(1) : 61 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 325
High Courts09 Feb 1921
Nahar Singh Vs Emperor
Allahabad High Court · AIR 1921 All 61 : 62 Ind. Cas. 583
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts08 Feb 1921
Aswini Kumar Chatterjee Vs Emperor, on the complaint of Santosh Kumar Dutt
Calcutta High Court · 65 Ind. Cas. 1005
Penal Code, 1860 (IPC) — Section 420
High Courts08 Feb 1921
Maharaja Sir Rameshwar Singh Bahadur Vs Basudeva Singh
Patna High Court · (1921) 02 PAT CK 0002
High Courts08 Feb 1921Allowed
Ram Lakhan Singh Vs Lala Mewa Lal
Allahabad High Court · 65 Ind. Cas. 78
High Courts07 Feb 1921
Prasanna Kumar Ray Vs Niranjan Ray and Others
Calcutta High Court · AIR 1921 Cal 331 : 64 Ind. Cas. 988
Court Fees Act, 1870 — Section 13Limitation Act, 1908 — Section 19
High Courts07 Feb 1921
The Russa Engineering Works, Ltd. Vs Bhadreswar Das
Calcutta High Court · 64 Ind. Cas. 327
High Courts07 Feb 1921
Panchanan Chatterjee Vs Babu Santosh Kumar Bose, Chairman, Burdwan Municipality
Calcutta High Court · 65 Ind. Cas. 105
Bengal Municipal Act, 1932 — Section 363
High Courts07 Feb 1921
Srimati Krishna Bhamini Dasi Vs Srimati Braja Mohini Dasi and Another
Calcutta High Court · AIR 1921 Cal 617 : 66 Ind. Cas. 38
High Courts07 Feb 1921
Ram Charan Mohajan and on his death his heirs and Legal representative Gobinda Ram Das Vs Jiban Chandra Sarma and Another
Calcutta High Court · 64 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Section 115
Privy Council07 Feb 1921
Baijnath Prasad Singh and others Vs Tej Bali Singh
Privy Council · (1921) AIR(PC) 62
High Courts07 Feb 1921Dismissed
Tej Bali Singh Since deceased Vs Baijnath Prasad Singh and Others
Allahabad High Court · (1921) ILR (All) 228
High Courts04 Feb 1921
Kancherla Kanakayya Vs Mulpuru Kotayya and Others
Madras High Court · AIR 1921 Mad 587 : (1921) 13 LW 637 : (1921) 41 MLJ 75
High Courts04 Feb 1921
Biswanath Das Ghose Vs Shorashibala Dast and Others
Calcutta High Court · AIR 1921 Cal 48 : 66 Ind. Cas. 590
High Courts04 Feb 1921
Harak Narain and Others Vs Emperor
Allahabad High Court · AIR 1921 All 126 : 62 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts04 Feb 1921
Doorvas Seshadri Aiyar and Others Vs Govindaswami Pillai and Others
Madras High Court · AIR 1921 Mad 315 : (1921) 13 LW 529 : (1921) 40 MLJ 556
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Feb 1921
Bajranga Lal Kadia and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 719 : 62 Ind. Cas. 871
Bengal Public Gambling (Amendment) Act, 1913 — Section 2Calcutta Police Act, 1866 — Section 45, 46