High Courts03 Feb 1921Disposed Of
Abdul Shakur and Hafiz Chhedda Shah Vs Muhammad Yusuf
Allahabad High Court · AIR 1921 All 64 : (1921) ILR (All) 456
JUDGMENT DATABASE
Search 12,28,110 Indian judgments.
12,28,110 judgments in All Courts · page 59,776 of 61,406
High Courts03 Feb 1921Dismissed
Murlidhar Pande Vs Lachhmi Pande and Others
Allahabad High Court · AIR 1921 All 160 : (1921) ILR (All) 459
High Courts03 Feb 1921
Abdus Shakur Vs Mohammad Yusuf and Another
Allahabad High Court · 62 Ind. Cas. 426
Arbitration Act, 1940 — Section 11Arbitration Act, 1940 — Section 11Arbitration Act, 1940 — Section 11
High Courts03 Feb 1921
Subraya Bhandary and Others Vs Janardhana Bhandary and Another
Madras High Court · AIR 1921 Mad 688 : (1921) 14 LW 534 : (1921) 41 MLJ 370
High Courts02 Feb 1921
Saranga Sesha Naidu Vs Periasami Odayar
Madras High Court · (1921) ILR (Mad) 951
High Courts02 Feb 1921
Srimati Kiranmoyi Dasi and Another Vs Rama Nath Pal and Others
Calcutta High Court · 64 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Feb 1921
Nowroji Pudumjee Sirdar Vs The Deccan Bank, Ltd.
Bombay High Court · AIR 1921 Bom 69 : (1921) 23 BOMLR 550
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Feb 1921Dismissed
Pranjivan Hargovan Vs Bai Bhikhi
Bombay High Court · AIR 1921 Bom 57 : (1921) 23 BOMLR 553
Hindu Widows Remarriage Act, 1856 — Section 2, 5
High Courts02 Feb 1921
Mathura Rai and Others Vs Emperor
Patna High Court · AIR 1921 Patna 323 : 63 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 117, 147, 148, 149, 324
High Courts02 Feb 1921Dismissed
Ram Chand alias Ratan Singh Vs Mathura Chand and Another
Allahabad High Court · AIR 1921 All 298 : 60 Ind. Cas. 896
Transfer of Property Act, 1882 — Section 53
High Courts02 Feb 1921Disposed Of
Lachha Ram alias Lachman Vs Virji and Another
Allahabad High Court · AIR 1921 All 66 : 62 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Section 21Civil Procedure Code, 1908 (CPC) — Section 21Civil Procedure Code, 1908 (CPC) — Section 21
High Courts02 Feb 1921Dismissed
Baldeo Sahai and Others Vs Rahtu Lal and Others
Allahabad High Court · (1921) ILR (All) 454
High Courts02 Feb 1921
Narayanasamy Naicker and Another Vs Periasamy Odayar
Madras High Court · AIR 1921 Mad 272(1) : (1921) 14 LW 116 : (1921) 41 MLJ 163
Limitation Act, 1963 — Article 134, 141
High Courts01 Feb 1921
T. Kutti Thevan Vs Rayappa Goundan and Others
Madras High Court · AIR 1921 Mad 693 : 65 Ind. Cas. 961
High Courts01 Feb 1921Dismissed
Saiyed Murtaza Husain and Others Vs Ziaul Hasan
Allahabad High Court · AIR 1921 All 59 : 62 Ind. Cas. 684
North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)
High Courts01 Feb 1921Allowed
Binda Prasad Vs Ram Chandar and Others
Allahabad High Court · AIR 1921 All 89 : (1921) ILR (All) 452
High Courts01 Feb 1921
Magan Lal Vs Muhammad Zia-Ud-Din Certificated Guardian of Ajodhya Nath
Allahabad High Court · 61 Ind. Cas. 804
High Courts01 Feb 1921
Binda Pershad Vs Ramchander and Others
Allahabad High Court · 60 Ind. Cas. 821
High Courts31 Jan 1921
Sitanath Shaha Bhowmic and Others Vs A. Harvey
Calcutta High Court · (1921) 01 CAL CK 0024
High Courts31 Jan 1921
Deoki Sha and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 537 : 62 Ind. Cas. 876
Railways Act, 1890 — Section 120(b)