JUDGMENT DATABASE

Search 12,27,992 Indian judgments.

12,27,992 judgments in All Courts · page 59,778 of 61,400

High Courts06 Jan 1921

In Re: Raja Jyoti Prasad Singh Deo

Patna High Court · (1921) 01 PAT CK 0006

High Courts06 Jan 1921Dismissed

Jwala Prasad Singhal and Another Vs Ghafur Bakhsh and Sons

Allahabad High Court · (1921) 01 AHC CK 0036

High Courts06 Jan 1921

Firm of Sheikh Ghafoor Bakhsh and Sons, Proprietors of Abdul Ulai Press Vs Babu Jwala Prasad Singhal and Another

Allahabad High Court · 61 Ind. Cas. 394

Press and Registration of Books Act, 1867 — Section 18

High Courts06 Jan 1921

Lala Madho Prasad and Others Vs Musammat Draupadi Bibi

Allahabad High Court · 61 Ind. Cas. 417

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts06 Jan 1921

Appia K.R. Rukmani Ammal and Appia Ramachari and Another Vs Kuttuvava Narasimma Iyer and Another

Madras High Court · AIR 1921 Mad 612 : (1921) 14 LW 85 : (1921) 41 MLJ 54

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts05 Jan 1921

Venkatarama Ayyar Vs Chandrasegara Ayyar and Another

Madras High Court · (1921) ILR (Mad) 632

Pensions Act, 1871 — Section 11

High Courts05 Jan 1921

Mohendra Bhumij and Others Vs Emperor

Calcutta High Court · AIR 1921 Cal 347 : 66 Ind. Cas. 69

Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 118, 406

High Courts05 Jan 1921

Biseswar Roy Chowdhury and on his death, his Legal Representative Rajeswar Roy Chowdhury, as Executor to his Estate Vs Brojo Kanta Roy Chowdhury

Calcutta High Court · AIR 1921 Cal 424 : 62 Ind. Cas. 49

High Courts05 Jan 1921

Sukumar Chatterjee Vs Mufizuddin Ahmed

Calcutta High Court · AIR 1921 Cal 561 : 61 Ind. Cas. 839

Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 196(A)(2), 4(h)Penal Code, 1860 (IPC) — Section 120B, 404

High Courts05 Jan 1921Dismissed

Rup Narain and Others Vs Sheo Prakash

Allahabad High Court · AIR 1921 All 134 : (1921) ILR (All) 405

High Courts05 Jan 1921Dismissed

Man Kunwar Vs Dilip Singh, Lajja and Others

Allahabad High Court · (1921) ILR (All) 389

High Courts05 Jan 1921

Rup Narain and Others Vs Sheo Prakash alias Munnu Lal

Allahabad High Court · 61 Ind. Cas. 129

Civil Procedure Code, 1908 (CPC) — Section 48

High Courts05 Jan 1921

Dalip Singh Vs Musammat Man Kuar and Others

Allahabad High Court · AIR 1921 All 398 : 61 Ind. Cas. 156

High Courts05 Jan 1921Dismissed

Gandham China Brahmayya Vs Pappasetty Gangulu and Others

Madras High Court · (1921) 01 MAD CK 0026

Madras Revenue Recovery Act, 1864 — Section 37(A), 38

High Courts05 Jan 1921

T.S. Venkatrama Aiyar Vs V. Chendrasekara Aiyar and Another

Madras High Court · AIR 1921 Mad 292 : (1921) ILR (Mad) 632 : (1921) 13 LW 383 : (1921) 40 MLJ 344

Pensions Act, 1871 — Section 11

High Courts04 Jan 1921

Joy Narain Gole Vs Mangobinda Bera

Calcutta High Court · 64 Ind. Cas. 210

High Courts04 Jan 1921

Rai Binode Behari Bose Vs Babu Hira Singh and Others

Patna High Court · 64 Ind. Cas. 308

High Courts04 Jan 1921Dismissed

Hakim Naziruddin and Another Vs Musammat Achchi Begam

Allahabad High Court · 64 Ind. Cas. 988

North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164

High Courts04 Jan 1921Dismissed

Madho Prasad and Others Vs Draupadi Bibi

Allahabad High Court · AIR 1921 All 99 : (1921) ILR (All) 383

High Courts04 Jan 1921Dismissed

Emperor Vs Birju Marwari and Others

Allahabad High Court · (1922) ILR (All) 157

Criminal Procedure Code, 1898 (CrPC) — Section 531, 9