High Courts11 Jan 1921Dismissed
In Re: Qasim Ali, An Insolvent
Allahabad High Court · (1921) ILR (All) 406
JUDGMENT DATABASE
Search 12,27,993 Indian judgments.
12,27,993 judgments in All Courts · page 59,777 of 61,400
High Courts11 Jan 1921
Chiranji Singh and Others Vs Dharam Singh
Allahabad High Court · AIR 1921 All 173 : (1921) ILR (All) 402
High Courts11 Jan 1921
Bohra Bhupal Vs Kundan Lal
Allahabad High Court · AIR 1921 All 45 : 60 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts10 Jan 1921
Nur Mohammad Khan Vs Muhammad Ali Mian and Another
Patna High Court · 62 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 448Penal Code, 1860 (IPC) — Section 448
High Courts10 Jan 1921
T.V. Kothandarama Reddiar and Others Vs Chinnaswami Reddy and Others
Madras High Court · 64 Ind. Cas. 740
High Courts10 Jan 1921
Kothandarama Reddiar and Another Vs Chinnaswami Reddi and Others
Madras High Court · AIR 1921 Mad 412 : (1921) 14 LW 618 : (1921) 41 MLJ 455
High Courts10 Jan 1921
Seerangathuni Vs Bava Vaithilinga Mudaliar
Madras High Court · AIR 1921 Mad 528 : (1921) 13 LW 392 : (1921) 40 MLJ 532
Limitation Act, 1963 — Section 22
High Courts08 Jan 1921Allowed
B. Sital Prasad Vs Clements Robson and Co. and Another
Allahabad High Court · AIR 1921 All 199(1) : 61 Ind. Cas. 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts08 Jan 1921Allowed
Clement Robson and Company Vs Sital Prasad and Sadhu Ram
Allahabad High Court · (1921) ILR (All) 394
High Courts07 Jan 1921Dismissed
In Re: A.F. Seldana: Exparte: Suklal Karnani
Calcutta High Court · (1921) 01 CAL CK 0018
High Courts07 Jan 1921Dismissed
Vishnu Ramchandra Joshi Vs Ganesh Krishna Sathe
Bombay High Court · AIR 1921 Bom 449 : (1921) 23 BOMLR 488
Evidence Act, 1872 — Section 92, 92(3)
High Courts07 Jan 1921Dismissed
Hikmat Ullah Khan Vs Abdul Azim Khan and Others
Allahabad High Court · AIR 1921 All 218 : 61 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts07 Jan 1921Disposed Of
Shambhu Nath Vs Lala Badri Das
Allahabad High Court · AIR 1921 All 210(1) : 61 Ind. Cas. 410
Limitation Act, 1963 — Section 5
High Courts07 Jan 1921Disposed Of
Badri Das Vs Shambhu Nath
Allahabad High Court · (1921) ILR (All) 392
High Courts07 Jan 1921
Muthu Goundan Vs Perumal Iyen and Others
Madras High Court · AIR 1921 Mad 145 : (1921) ILR (Mad) 588
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts07 Jan 1921
Muthu Gowndan Vs Perumal Iyen and Others
Madras High Court · (1921) 13 LW 483 : (1921) 40 MLJ 429
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts06 Jan 1921
Jnanendra Nath Singha Roy and Others Vs Srimati Bhuboneswari Debi Srimati Bhuboneswari Debi Vs Gyannendra Nath Singha Roy and Others
Calcutta High Court · AIR 1921 Cal 350 : 63 Ind. Cas. 1004
Bengal Tenancy Act, 1885 — Section 171