High Courts03 Dec 1920
Farzand Ali and Another Vs Motilal Choudhry
Patna High Court · AIR 1921 Patna 334 : 62 Ind. Cas. 421
Transfer of Property Act, 1882 — Section 106, 111
JUDGMENT DATABASE
Search 12,27,880 Indian judgments.
12,27,880 judgments in All Courts · page 59,779 of 61,394
Privy Council03 Dec 1920
Radhakrishna Aiyar and another Vs Swaminatha Aiyar
Privy Council · (1921) AIR(PC) 25
High Courts02 Dec 1920Dismissed
Emperor Vs Babu Santu Jadhav
Bombay High Court · (1921) 23 BOMLR 358 : 61 Ind. Cas. 52
Penal Code, 1860 (IPC) — Section 279
High Courts02 Dec 1920Dismissed
Chhaganlal Kalidas Vs Farasram Kurnashankar
Bombay High Court · AIR 1921 Bom 142 : (1921) 23 BOMLR 473
High Courts02 Dec 1920
Tiloki Rai Vs Emperor and Others
Patna High Court · AIR 1921 Patna 410 : 68 Ind. Cas. 34
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts02 Dec 1920Disposed Of
Harkhoo and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 575
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 1920
Sheo Shankar Vs Mohan Sarup
Allahabad High Court · AIR 1921 All 12 : 60 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 114, 408
High Courts02 Dec 1920
Krishna Kone Vs Narayana Dass
Madras High Court · AIR 1921 Mad 281 : (1921) 13 LW 689 : (1921) 41 MLJ 172
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts01 Dec 1920
Emperor Vs Bharat Bipari and Another
Calcutta High Court · AIR 1921 Cal 501(1) : 62 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 304
High Courts01 Dec 1920
Abdul Hamid and Others Vs Yasin Munshi and Others
Calcutta High Court · 61 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts01 Dec 1920
In Re: Holibasappa Pareppa Sangoli
Bombay High Court · AIR 1921 Bom 394 : (1921) 23 BOMLR 357 : 61 Ind. Cas. 63
High Courts01 Dec 1920Disposed Of
Muhammad Sher Ali Khan Vs Ghasi Ram and Others
Allahabad High Court · AIR 1920 All 300 : 59 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 500
High Courts01 Dec 1920
Lala Jhanku Lal Vs Rewati Lal and Others
Allahabad High Court · 64 Ind. Cas. 892
Contract Act, 1872 — Section 69
High Courts01 Dec 1920
Sarju Misra and Another Vs Shaikh Ghulam Husain and Others
Allahabad High Court · 63 Ind. Cas. 87
Limitation Act, 1963 — Article 61
High Courts01 Dec 1920
Subba Aiyar Vs T.S. Ramaswami Aiyangar, Official Receiver and Another
Madras High Court · AIR 1921 Mad 216 : (1921) ILR (Mad) 547 : (1921) 13 LW 227 : (1921) 40 MLJ 209
Provincial Insolvency Act, 1920 — Section 18
High Courts01 Dec 1920
Adyapadi Vasudeva Udpa and Others Vs Krishna Udpa and Others
Madras High Court · AIR 1921 Mad 418 : (1921) ILR (Mad) 629 : (1921) 13 LW 420 : (1921) 40 MLJ 460
Transfer of Property Act, 1882 — Section 114
High Courts01 Dec 1920
Kani Venkatareddi and Others Vs Chelluri Sathyanarayanamoorthi and Others
Madras High Court · AIR 1921 Mad 470 : (1921) 13 LW 516 : (1921) 40 MLJ 473
High Courts30 Nov 1920
Banwari Karmakar Vs Gosto Behari Karmakar and Others
Calcutta High Court · 61 Ind. Cas. 655
Penal Code, 1860 (IPC) — Section 425, 430
High Courts30 Nov 1920
Mafizuddin Khan Vs Emperor
Calcutta High Court · AIR 1921 Cal 557 : 61 Ind. Cas. 793
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 30
High Courts30 Nov 1920
Ram Bistu Majhi Vs Joy Ram Majhi and Others
Calcutta High Court · 61 Ind. Cas. 174a
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146