High Courts27 Feb 1922
Raja Jogendra Kishore Roy Choudhury Vs Sheikh Aktar and Others
Calcutta High Court · AIR 1923 Cal 278 : 67 Ind. Cas. 998
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,695 of 61,419
High Courts27 Feb 1922
Karuna Krishna Chaudhury Vs Rakhaldas Mukherjee and Others
Calcutta High Court · AIR 1923 Cal 292 : 68 Ind. Cas. 721
Contract Act, 1872 — Section 23
High Courts27 Feb 1922
Narapat Singh Vs Raja Bhupendra Narayan Singh
Calcutta High Court · 67 Ind. Cas. 440
Bengal Village Chaukidari Act, 1870 — Section 51
High Courts27 Feb 1922
Srimati Hari Bhabini Debi and Another Vs Narendra Nathroy, Pleader and Another
Calcutta High Court · AIR 1923 Cal 317 : 67 Ind. Cas. 883
High Courts27 Feb 1922
Udoy Kumar Dass Shebait of Idols of Lakshmi Janardan and Another Vs Srimati Katyani Debi
Calcutta High Court · 69 Ind. Cas. 126
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts27 Feb 1922
Amulya Sundari Dassya Vs Syama Sundar Saha and Others
Calcutta High Court · AIR 1923 Cal 316 : 68 Ind. Cas. 607
High Courts27 Feb 1922
Hiralal D. Nanavati Vs Kasturbhai Manibhai Nagarseth and Others
Bombay High Court · 67 Ind. Cas. 938
High Courts27 Feb 1922Allowed
Chajju Ram Vs Neki
Bombay High Court · (1922) 24 BOMLR 1238
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts27 Feb 1922
Kasturbhai Manibhai Nagarseth Vs Hiralal D. Nanavati
Bombay High Court · AIR 1923 Bom 23(1) : (1922) 24 BOMLR 350
High Courts27 Feb 1922Dismissed
Dayaram Premji Vs Bechardas Doongersey
Bombay High Court · (1922) 24 BOMLR 351 : 67 Ind. Cas. 936
Transfer of Property Act, 1882 — Section 6(a)
High Courts27 Feb 1922
Deo Narain Mahto Vs Chhatoo Raut and others
Patna High Court · (1922) 02 PAT CK 0010
High Courts27 Feb 1922Disposed Of
Babu Parasram Singh Vs Pandohi and Others
Allahabad High Court · 67 Ind. Cas. 533
Transfer of Property Act, 1882 — Section 83
High Courts27 Feb 1922Dismissed
Musammat Gujrati Vs Sitai Misir and Others
Allahabad High Court · (1922) 02 AHC CK 0048
High Courts27 Feb 1922
Shib Dayal and Another Vs Jagannath Prasad
Allahabad High Court · AIR 1922 All 490 : (1922) ILR (All) 636
Limitation Act, 1963 — Section 5
High Courts27 Feb 1922Dismissed
Pandohi and Others Vs Paras Ram Singh
Allahabad High Court · (1922) ILR (All) 462
Transfer of Property Act, 1882 — Section 83
High Courts27 Feb 1922Dismissed
The Administrator General of Madras Vs Budhi Lal and Another and Inam-Ullah
Allahabad High Court · (1922) ILR (All) 418
High Courts27 Feb 1922
Gujrati Vs Sitai Misir and Others
Allahabad High Court · (1922) ILR (All) 459
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts27 Feb 1922
Budhi Lal and Another Vs The Administrator-General of Madras High Court
Allahabad High Court · AIR 1922 All 104 : 65 Ind. Cas. 841