High Courts22 Feb 1922
Saburi Pande and Another Vs Ram Khelawan Pande @ Rikhai Pande
Patna High Court · 72 Ind. Cas. 495
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,697 of 61,419
High Courts22 Feb 1922Dismissed
Mubarak Fatima Vs Muhammad Quli Khan
Allahabad High Court · (1922) ILR (All) 413
High Courts22 Feb 1922
Musammat Mubarak Fatima Vs Muhammad Quli Khan
Allahabad High Court · 66 Ind. Cas. 125
High Courts22 Feb 1922
Alamelu Ammal Vs Rama Iyer and Another
Madras High Court · AIR 1922 Mad 446 : 70 Ind. Cas. 425 : (1922) 16 LW 440
High Courts22 Feb 1922
Alamelu Ammal Vs Rama Aiyar and Another
Madras High Court · (1922) 43 MLJ 290
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1922
The Secretary to the Chief Commissioner of Income Tax Vs Zemindar of Singampatti
Madras High Court · 70 Ind. Cas. 504 : (1922) 15 LW 496
High Courts21 Feb 1922
Jashimuddin Sarkar Vs Manmohini Dssya and Others
Calcutta High Court · AIR 1922 Cal 93 : 70 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)
High Courts21 Feb 1922
Allen Bros. and Co. Vs Bando and Co.
Calcutta High Court · (1922) 02 CAL CK 0066
High Courts21 Feb 1922Dismissed
Bhagwan Ganpati Mankeshwar Vs Madhav Shankar
Bombay High Court · (1922) 24 BOMLR 713
Limitation Act, 1908 — Section 19, 20(2)
High Courts21 Feb 1922
Kunj Behari Singh Vs Sheodahin Pandey and others
Patna High Court · (1922) 02 PAT CK 0001
High Courts21 Feb 1922Dismissed
Muhammad Ismail and Another Vs Manohar Das and Others
Allahabad High Court · 65 Ind. Cas. 838
High Courts21 Feb 1922Dismissed
Jiwa Ram Vs Nand Ram
Allahabad High Court · AIR 1922 All 223 : (1922) ILR (All) 407 : 66 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Feb 1922
Bhagwat Prasad Tewari Vs Muhammad Shibli
Allahabad High Court · 66 Ind. Cas. 892
High Courts21 Feb 1922
The Chief Commissioner of Income Tax Vs Zamindar of Singampatti
Madras High Court · AIR 1922 Mad 325 : (1922) ILR (Mad) 518
High Courts20 Feb 1922
Rajakoti Kumar Mukerji Vs Tincowri Chakraburti and Others
Calcutta High Court · AIR 1922 Cal 136 : 70 Ind. Cas. 293
High Courts20 Feb 1922
Emperor Vs Jhabbar Mull Lakkar
Calcutta High Court · AIR 1923 Cal 179 : 72 Ind. Cas. 973
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts20 Feb 1922
Emperor Vs Safdar Reza
Calcutta High Court · AIR 1922 Cal 508 : 72 Ind. Cas. 379
Penal Code, 1860 (IPC) — Section 363, 366
High Courts20 Feb 1922
Basanti Charan Sinha Vs Rajani Mohan Chatterjee and Another
Calcutta High Court · AIR 1922 Cal 514 : 86 Ind. Cas. 227
High Courts20 Feb 1922Allowed
The Talukdari Settlement Officer Vs Akuji Abhram Muse
Bombay High Court · (1922) 24 BOMLR 762
Bombay Land Revenue Code, 1879 — Section 202Gujarat Taluqdars Act, 1888 — Section 29B
High Courts20 Feb 1922Dismissed
Murlidhar Vs Surat Lal Chowdhury and others
Patna High Court · (1922) 02 PAT CK 0034