High Courts16 Feb 1922
Joytun Bibi Vs Solimuddin Choukidar and Others
Calcutta High Court · AIR 1924 Cal 356
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,699 of 61,419
High Courts16 Feb 1922
Bahir Das Pal and Another Vs Girish Chandra Pal
Calcutta High Court · AIR 1923 Cal 287 : 67 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Limitation Act, 1908 — Article 165
High Courts16 Feb 1922
Biman Chandra Dutta Vs Promotho Nath Ghose and ok his Death His Heiress And Lrgal Representative, Srimati Mrinalini Dasi
Calcutta High Court · AIR 1922 Cal 157 : 68 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Section 98(2)Limitation Act, 1963 — Article 62, 18
High Courts16 Feb 1922
Ram Ratan Chowdhury Vs Upendra Chandra Das and Another
Calcutta High Court · AIR 1923 Cal 288 : 68 Ind. Cas. 727
High Courts16 Feb 1922
Chunilal Someshvar Bhatt Vs Vithaldas Karsandas
Bombay High Court · (1922) 24 BOMLR 502
High Courts16 Feb 1922
Nandkishore Sao and Others Vs Bikan Singh and Another
Patna High Court · AIR 1922 Patna 557 : 65 Ind. Cas. 856
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
High Courts16 Feb 1922
Raja Sri Sri Shiva Prasad Singh Vs Beni Madhab Chowdhury
Patna High Court · AIR 1922 Patna 529 : 70 Ind. Cas. 24
Transfer of Property Act, 1882 — Section 58
High Courts16 Feb 1922
Kashi Nath alias Kashi Ram, and after His Death Babu Lal and Another Vs Abdur Rahman Khan and Others
Allahabad High Court · AIR 1922 All 54 : 65 Ind. Cas. 836
High Courts16 Feb 1922
Gopal Das Vs Sri Thakur Ganga Behariji Maharaj
Allahabad High Court · 66 Ind. Cas. 148
High Courts16 Feb 1922
Jaggavarapu Basavamma Vs Jaggavarapu Seetareddi
Madras High Court · AIR 1922 Mad 209 : 66 Ind. Cas. 832 : (1922) 15 LW 535 : (1922) 42 MLJ 566
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts15 Feb 1922
C.L. Narasimam Vs N. Hanumantha Rao Naidu
Madras High Court · 70 Ind. Cas. 572
High Courts15 Feb 1922
Radha Kanta Saha and Others Vs Debendra Narayan Saha and Others
Calcutta High Court · AIR 1922 Cal 506 : 70 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 7 Rule 11Court Fees Act, 1870 — Section 7(5)(a), 7(5)(c)
High Courts15 Feb 1922
Radha Krishna Saha and Others Vs Kamal Kamini Debya and Others
Calcutta High Court · AIR 1922 Cal 456 : 70 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23
High Courts15 Feb 1922
Manmohini Debi Vs Ram Kishore Tarkaratna and Others
Calcutta High Court · AIR 1923 Cal 273 : 68 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1
High Courts15 Feb 1922
Hem Chandra Roy Chowdhury Vs Srimati Biraja Sundari Chowdhurani and Others
Calcutta High Court · AIR 1923 Cal 283(1) : 67 Ind. Cas. 386
Limitation Act, 1963 — Article 14, 3
High Courts15 Feb 1922
Bhonu Lal Chaudhuri Vs Mr. W.A. Vincent and Others
Patna High Court · AIR 1922 Patna 619 : 65 Ind. Cas. 882
Bengal Tenancy Act, 1885 — Section 116
High Courts15 Feb 1922
Parmeswar Rai and others Vs King Emperor
Patna High Court · (1922) 02 PAT CK 0008
High Courts15 Feb 1922Allowed
Pandit Mohan Lal and Another Vs Ganga Prasad and Others
Allahabad High Court · 71 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts15 Feb 1922Dismissed
Hira Lal Vs Jhunni Lal
Allahabad High Court · 65 Ind. Cas. 967
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Feb 1922Dismissed
Ganesh Prasad Sahu Vs Dukh Haran Sahu
Allahabad High Court · AIR 1922 All 441 : 66 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1