High Courts10 Feb 1922
Rajendra Narain Mazumdar Choudhury and Others Vs Sheikh Kalim and Others
Calcutta High Court · AIR 1922 Cal 575 : 67 Ind. Cas. 813
Bengal Tenancy Act, 1885 — Section 109
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,701 of 61,419
High Courts10 Feb 1922
Ram Taran Tewary and Others Vs Kumeda Dasi
Calcutta High Court · AIR 1922 Cal 80 : 68 Ind. Cas. 161
Bengal Patni Taluks Regulation, 1819 — Section 3
High Courts10 Feb 1922
Hemangini Dasi Vs Sital Mondal and Another
Calcutta High Court · AIR 1923 Cal 310(1) : 67 Ind. Cas. 300
High Courts10 Feb 1922
Sailabala Dei and Another Vs Gadahar Hazra and Others
Calcutta High Court · 70 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts10 Feb 1922
Ram Sundar Saha and Others Vs Kali Narain Sen Choudhury
Calcutta High Court · AIR 1922 Cal 86 : 70 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts10 Feb 1922
Jagabandhu Saha Vs Haris Chandra Sil and Others
Calcutta High Court · AIR 1922 Cal 459 : 76 Ind. Cas. 915
Limitation Act, 1908 — Article 125
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and Others
Calcutta High Court · (1922) 02 CAL CK 0006
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and others
Calcutta High Court · (1922) 02 CAL CK 0005
High Courts10 Feb 1922
Tara Prasad Jha Baliasey and Others Vs Maya Debya and Others
Patna High Court · AIR 1922 Patna 30 : 65 Ind. Cas. 687
High Courts10 Feb 1922
Krishna Kishore Adhikary and Others Vs The Kusunda Nyadi Collieries, Ltd.
Patna High Court · AIR 1922 Patna 36 : 65 Ind. Cas. 673
Transfer of Property Act, 1882 — Section 59
High Courts10 Feb 1922Dismissed
Raja Nil Kanth Narain Singh Vs Niharan Chandra Sarkar and another
Patna High Court · (1922) 02 PAT CK 0014
High Courts10 Feb 1922Dismissed
Musammat Purna Kuar and Others Vs Mangat Rai and Others
Allahabad High Court · 70 Ind. Cas. 488
High Courts10 Feb 1922Dismissed
Mohammad Shafi Vs Babu Bindeshari Singh
Allahabad High Court · 70 Ind. Cas. 483
High Courts10 Feb 1922
Andukuri Venkataramdas (Dead) and Others Vs Pachigolla Gavarraju and Others Bollapragada Suryanarana and Others Vs Andukuri Venkataramadas and Others
Madras High Court · AIR 1922 Mad 173 : 70 Ind. Cas. 677 : (1922) 16 LW 228
High Courts10 Feb 1922
Abdukuri Venkataramadas (dead) and Others Vs Pachigolla Gavarraju and Others
Madras High Court · (1922) 43 MLJ 153
High Courts10 Feb 1922
Gannabathula Venkamma Vs Gannabathula Ranga Rao and Others
Madras High Court · AIR 1922 Mad 227 : 70 Ind. Cas. 741 : (1922) 15 LW 593 : (1922) 43 MLJ 33
High Courts09 Feb 1922
Guru Prosanna Roy and Others Vs Ful Chand Mondal and Others
Calcutta High Court · AIR 1923 Cal 291 : 67 Ind. Cas. 244
Limitation Act, 1963 — Section 23, 25
High Courts09 Feb 1922
Midnapore Zamindary Company, Limited Vs Sridhar Mahata
Calcutta High Court · AIR 1922 Cal 152 : 67 Ind. Cas. 775
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 109A, 7
High Courts09 Feb 1922
Anukul Chandra Dhar Vs Kamala Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 270 : 67 Ind. Cas. 787
Evidence Act, 1872 — Section 11, 13