High Courts15 Feb 1922Dismissed
Chaubey Baldeo Prasad Vs Bindeshri Prasad
Allahabad High Court · 66 Ind. Cas. 128
Uttar Pradesh Court of Wards Act, 1899 — Section 34
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,700 of 61,419
High Courts15 Feb 1922Dismissed
Krishnanand Nath Khare Vs Raja Ram Singh
Allahabad High Court · AIR 1922 All 116 : (1922) ILR (All) 393 : 66 Ind. Cas. 150
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts15 Feb 1922Dismissed
Dharam Singh and Another Vs Hira and Others
Allahabad High Court · AIR 1922 All 141 : (1922) ILR (All) 390 : 65 Ind. Cas. 828
High Courts15 Feb 1922
Baldeo Prasad Vs Bindeshri Prasad
Allahabad High Court · AIR 1922 All 215 : (1922) ILR (All) 388
High Courts15 Feb 1922
Lachchi Ram Vs Emperor
Allahabad High Court · AIR 1922 All 61 : 65 Ind. Cas. 852
High Courts15 Feb 1922
Nachikalai Vs Aiyakannu alia Chellaiya and Another
Madras High Court · AIR 1922 Mad 233 : (1922) 16 LW 94 : (1922) 43 MLJ 95
High Courts14 Feb 1922
Venkatrao Rajerao Mudvedkar Vs Emperor
Bombay High Court · 66 Ind. Cas. 821
Criminal Procedure Code, 1898 (CrPC) — Section 490
High Courts14 Feb 1922
Mohan Lal Amrit Lal and Another Vs Bai Mahajaveri
Bombay High Court · 70 Ind. Cas. 859
High Courts14 Feb 1922Dismissed
Emperor Vs Venkatrao Rajerao Mudvedkar
Bombay High Court · (1922) 24 BOMLR 386
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228
High Courts14 Feb 1922Dismissed
Mahadeo Dutt and another Vs J.N. Sarkar
Patna High Court · (1922) 02 PAT CK 0006
Privy Council14 Feb 1922
Sripat Singh Dugar and another Vs Rai Hariram Goenka and others
Privy Council · (1922) AIR(PC) 51
High Courts14 Feb 1922
Gopu Nataraja Chetty Vs Rajammal and Another
Madras High Court · AIR 1922 Mad 394 : (1922) 16 LW 122 : (1922) 43 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Feb 1922
D. Rubine Vs Balwantrai Ramnarayan Trividi
Bombay High Court · AIR 1923 Bom 12 : 105 Ind. Cas. 795
High Courts13 Feb 1922Dismissed
Priyanath Ghose and others Vs Surendra Nath Das and others
Calcutta High Court · (1922) 02 CAL CK 0080
High Courts13 Feb 1922Dismissed
Dwijendra Mohan Sarma Vs Sm. Monorama Dassi and Others
Calcutta High Court · (1922) 02 CAL CK 0052
High Courts13 Feb 1922
Fazil Meah Vs Prosanna Kumar Roy Decree-Holder, Idris Meah and Others
Calcutta High Court · AIR 1923 Cal 316(1) : 68 Ind. Cas. 305
High Courts13 Feb 1922Dismissed
Someshvar Jethabhai Dave Vs Someshvar Govindram Joshi
Bombay High Court · AIR 1923 Bom 16 : (1922) 24 BOMLR 493 : 67 Ind. Cas. 658
High Courts13 Feb 1922Allowed
Rajaram Sitaram Potphode Vs Jagannath Govindrao Yeshwantrao
Bombay High Court · (1922) 24 BOMLR 323 : 67 Ind. Cas. 322
Khoti Settlement Act, 1880 — Section 21
High Courts10 Feb 1922
Prasanna Kumar Sen Vs Durga Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 146 : 70 Ind. Cas. 537
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Feb 1922
Sahib Chandra Singh and on his Death His Rears and Legal Representatives, Sudhanya Kumar Singh and Others Vs Gour Chandra Paul and Others
Calcutta High Court · AIR 1922 Cal 160 : 68 Ind. Cas. 86
Evidence Act, 1872 — Section 68, 69, 70, 71