High Courts20 Feb 1922
Babu Balgobind Kumar and others Vs Rai Behari Lal Mitter and others
Patna High Court · (1922) 02 PAT CK 0033
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,698 of 61,419
High Courts20 Feb 1922
Nirod Chandra Roy Vs Raja Kirtya Nanda Singh and Others
Patna High Court · AIR 1922 Patna 24 : 80 Ind. Cas. 308
High Courts20 Feb 1922Dismissed
Balgobind Mandar and others Vs Dwarka Prasad and others
Patna High Court · (1922) 02 PAT CK 0011
Privy Council20 Feb 1922
Shew Darshan Singh Vs The Deputy Commissioner, Partabgarh
Privy Council · (1923) AIR(PC) 44
High Courts20 Feb 1922
In Re: Raghava Reddi
Madras High Court · AIR 1922 Mad 440 : (1922) 16 LW 328 : (1922) 43 MLJ 382
High Courts17 Feb 1922
S. Ramanujam Chetty Vs P.R. Padmanabham Pillai
Madras High Court · AIR 1923 Mad 229(1) : 70 Ind. Cas. 784 : (1922) 16 LW 975
High Courts17 Feb 1922
Khosal Mahammad Vs Amiruddin Mahammad Pramanik
Calcutta High Court · AIR 1923 Cal 318 : 68 Ind. Cas. 331
High Courts17 Feb 1922
Bengal and North-Western Railway Co. Ltd. Vs Sadaram Bhairodan
Calcutta High Court · AIR 1922 Cal 500 : 70 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Letters Patent Act, 1865 — Clause 12
High Courts17 Feb 1922
Jadu Mondal and Others Vs Jagendranath Banerjee
Calcutta High Court · AIR 1923 Cal 319(1) : 68 Ind. Cas. 303
High Courts17 Feb 1922Dismissed
Bai Karimabibi Daudbhai Vs Abderehman Sayad Banu
Bombay High Court · AIR 1923 Bom 26 : (1922) 24 BOMLR 496 : 67 Ind. Cas. 667
Civil Procedure Code, 1908 (CPC) — Section 2(3)
High Courts17 Feb 1922Dismissed
Jagdhari Rai and others Vs Langat Gope and others
Patna High Court · (1922) 02 PAT CK 0035
High Courts17 Feb 1922
Basawan Pandey Vs Tilak Gope and Others
Patna High Court · AIR 1922 Patna 77 : 72 Ind. Cas. 345
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts17 Feb 1922Dismissed
Emperor Vs C. Dunn
Allahabad High Court · (1922) ILR (All) 401
Penal Code, 1860 (IPC) — Section 409
High Courts17 Feb 1922Dismissed
Hirde Ram Vs L.F. Marten Hirde Ram Vs T. Marten
Allahabad High Court · (1922) ILR (All) 397
High Courts17 Feb 1922Allowed
Jokhan Singh Vs Sabhajeet Singh and Others
Allahabad High Court · AIR 1922 All 182 : 65 Ind. Cas. 832
High Courts17 Feb 1922
Mrs. L. F. Marten Vs Hirdby Ram and Another
Allahabad High Court · 66 Ind. Cas. 869
High Courts17 Feb 1922
Hanuman Vs Emperor
Allahabad High Court · (1922) 02 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 147
High Courts17 Feb 1922
C. Dunn Vs Emperor
Allahabad High Court · 66 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 423(d)Criminal Procedure Code, 1898 (CrPC) — Section 423(d)Criminal Procedure Code, 1898 (CrPC) — Section 423(d)
High Courts16 Feb 1922
Rajathammal Vs Rajamanikkam Pillay
Madras High Court · AIR 1922 Mad 188(1) : 68 Ind. Cas. 38 : (1922) 15 LW 533
Criminal Procedure Code, 1898 (CrPC) — Section 524
High Courts16 Feb 1922
Abdul Rahim Kazi and Another Vs Jonabali Sardar and Others
Calcutta High Court · 68 Ind. Cas. 329
Evidence Act, 1872 — Section 11, 13, 32(12)