High Courts25 Feb 1922
Asmatullah Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · AIR 1929 Cal 672
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,696 of 61,419
High Courts24 Feb 1922
Nasir Khan Mistri Vs Fyaz Hossain
Calcutta High Court · AIR 1922 Cal 57 : 72 Ind. Cas. 348
Penal Code, 1860 (IPC) — Section 403
High Courts24 Feb 1922
Jetha Bhulchand and Another Vs F.C. Grace
Calcutta High Court · AIR 1923 Cal 227 : 70 Ind. Cas. 494
Calcutta Rent Act, 1920 — Section 11(5)
High Courts24 Feb 1922
Srimati Johara Banoo and Others Vs Ganga Chandra Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 222 : 77 Ind. Cas. 1044
Bengal Tenancy Act, 1885 — Section 160(b)
High Courts24 Feb 1922
Mohammed Hyder Ali Khan Pani and Others Vs Mohammed wajid Ali khan pani and Others
Calcutta High Court · 68 Ind. Cas. 285
High Courts23 Feb 1922
Mea Hossain Khan and Others and Makram Khan and Others Vs Sheikh Samir and Others
Calcutta High Court · AIR 1923 Cal 282(1) : 68 Ind. Cas. 475
High Courts23 Feb 1922
Rekhab Chand Doogar Vs J.R. D''cruz
Calcutta High Court · AIR 1923 Cal 223
Calcutta Rent Act, 1920 — Section 11(4)
High Courts23 Feb 1922
Dwijendra Mohan Sarma Vs Monorama Dasi and Others
Calcutta High Court · 70 Ind. Cas. 990
Guardians and Wards Act, 1890 — Section 29
High Courts23 Feb 1922
Ambika Debi add Ors. Vs Swarnamayidasi and Another
Calcutta High Court · AIR 1922 Cal 135 : 68 Ind. Cas. 425
High Courts23 Feb 1922
Bai Reva Vs Valimahomed Miyamahomed
Bombay High Court · (1922) 24 BOMLR 720
Transfer of Property Act, 1882 — Section 101
High Courts23 Feb 1922
Gopal Rai and Others Vs Harchand Ram Anant Ram
Patna High Court · (1922) 02 PAT CK 0002
High Courts23 Feb 1922Dismissed
Mahendra Singh Vs Musammat Rajpatti
Allahabad High Court · AIR 1922 All 99 : 65 Ind. Cas. 861
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Feb 1922
Kasivasi Chokkalinga Tambiram Vs Ramanadan and Others
Madras High Court · 97 Ind. Cas. 586
High Courts23 Feb 1922
Sudalaimuthu Kudumban Vs Andi Reddiar
Madras High Court · AIR 1922 Mad 186 : (1922) ILR (Mad) 628 : 66 Ind. Cas. 104 : (1922) 15 LW 494 : (1922) 42 MLJ 484
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts22 Feb 1922
Velayuda Mudaliar Vs Sundarasam Pillai and Others
Madras High Court · 72 Ind. Cas. 482
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 8
High Courts22 Feb 1922
Kula Miah Vs Nazu Miah and Others
Calcutta High Court · AIR 1923 Cal 195 : 68 Ind. Cas. 449
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts22 Feb 1922
Badaruddin Mun Hi Vs Sarapaddin Bepari and Others
Calcutta High Court · AIR 1923 Cal 307 : 68 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 111ALimitation Act, 1963 — Article 120
High Courts22 Feb 1922Dismissed
Rajendra Nath Roy Vs Sheikh Abdul and others
Calcutta High Court · (1922) 02 CAL CK 0065
High Courts22 Feb 1922
Saburi Panday and Another Vs Ram Khelawan Pande and Others
Patna High Court · AIR 1924 Patna 385