High Courts01 Mar 1922
Gopinath Jalua Vs Bhajahari Das Adhikari and Others and Kailash Chandra Maity
Calcutta High Court · AIR 1923 Cal 327 : 68 Ind. Cas. 472
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,694 of 61,419
High Courts01 Mar 1922
Pratap Chandra Jana Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1922 Cal 101 : 67 Ind. Cas. 375
Bengal Public Demands Recovery Act, 1913 — Section 37, 4Bengal Tenancy Act, 1885 — Section 103B, 104G, 104HCivil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Mar 1922
Ghanshyamdas Vishundas Gandhi Vs Laxmibai Vishnudas Gandhi and Others
Bombay High Court · 70 Ind. Cas. 955
High Courts01 Mar 1922Dismissed
Ghanshyamdas Vishnudas Gandhi Vs Laxmibai Vishnudas Gandhi
Bombay High Court · (1922) 24 BOMLR 726
High Courts01 Mar 1922Dismissed
Government Advocate Vs Gopal Bandu Das
Patna High Court · (1922) 03 PAT CK 0020
High Courts01 Mar 1922Dismissed
Jiwan Mal and Others Vs Jageshar Kasondhan
Allahabad High Court · AIR 1922 All 113 : 66 Ind. Cas. 655
High Courts01 Mar 1922
Chunni Lal Vs Gokul
Allahabad High Court · AIR 1922 All 112 : 66 Ind. Cas. 816
Provincial Small Cause Courts Act, 1887 — Section 32(2)Provincial Small Cause Courts Act, 1887 — Section 32(2)Provincial Small Cause Courts Act, 1887 — Section 32(2)
High Courts01 Mar 1922
P. Ayyakkutti alias Venkatachalam Pattar Vs P.S. Krishna Pattar and Others
Madras High Court · AIR 1922 Mad 274 : (1922) 43 MLJ 1
High Courts01 Mar 1922
Panadai Pathan and Another Vs Ramasami Chetti and Others
Madras High Court · (1922) ILR (Mad) 710
High Courts28 Feb 1922
Saroda Prosad Banerjee and Others Vs Gosto Behari Hazra and Others
Calcutta High Court · AIR 1922 Cal 542 : 70 Ind. Cas. 385
High Courts28 Feb 1922
Shaikh Jamal Vs Shaikh Chand and Others
Calcutta High Court · AIR 1922 Cal 79 : 70 Ind. Cas. 289
Limitation Act, 1963 — Article 61
High Courts28 Feb 1922
Kedarnath Paramanik Vs Hem Nath Karmakar
Calcutta High Court · AIR 1923 Cal 176 : 70 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6
High Courts28 Feb 1922
Sarbo Mussalmani Vs Safar Mandal and Others
Calcutta High Court · AIR 1923 Cal 269(1) : 68 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts28 Feb 1922
Satyabhama Sundari wife or Chandra Sekhar Majumder Vs Mohamed Esahak Meah
Calcutta High Court · AIR 1923 Cal 268 : 68 Ind. Cas. 497
Contract Act, 1872 — Section 74
High Courts28 Feb 1922
Kedarnath Pramanik Vs Hem Nath Karmaker
Calcutta High Court · (1922) 02 CAL CK 0007
High Courts28 Feb 1922Dismissed
Raj Kumar Singh and Others Vs Narain Singh and Another Raj Kumar Singh and Others Vs Jagta Kunwar and Others
Allahabad High Court · (1922) ILR (All) 428
High Courts28 Feb 1922
Ali Jawad and Others Vs Kulanjan Singh and Others
Allahabad High Court · AIR 1922 All 262 : (1922) ILR (All) 421
Evidence Act, 1872 — Section 92
High Courts28 Feb 1922
Shib Charan Das Vs Ram Chander and Others
Allahabad High Court · AIR 1922 All 26 : 66 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts28 Feb 1922
S. Ali Jawad and Others Vs Kulanjan Singh and Others
Allahabad High Court · 66 Ind. Cas. 131
Evidence Act, 1872 — Section 92