High Courts07 Mar 1922Dismissed
Narayan Ramchandra Thite Vs Pandurang Balkrishna Deshpande
Bombay High Court · (1922) 24 BOMLR 831 : 76 Ind. Cas. 71
Bombay Land Revenue Code, 1879 — Section 83
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,692 of 61,419
High Courts07 Mar 1922
Mari Doddatamma Markundi Vs Santaya Ramkrishna Pai
Bombay High Court · 68 Ind. Cas. 490
Specific Relief Act, 1877 — Section 56(b), 9
High Courts07 Mar 1922Dismissed
Achutananda Parsait Vs Biki Bibi
Patna High Court · (1922) 03 PAT CK 0032
High Courts07 Mar 1922Allowed
Kuar Rameshwar Narain Singh Vs Rani R knath Koeri (sic)
Patna High Court · (1922) 03 PAT CK 0011
Privy Council07 Mar 1922
Ramalinga Annavi and another Vs Narayana, Annavi and others
Privy Council · (1922) AIR(PC) 201
High Courts06 Mar 1922Dismissed
Gangaram Bhiku Mahadik Vs Bapusaheb Daulatrao Mahadik
Bombay High Court · (1922) 24 BOMLR 826 : 84 Ind. Cas. 508 : 67 Ind. Cas. 965
High Courts06 Mar 1922Dismissed
Bai Jadi Vs Purshottam Narottam Dave
Bombay High Court · (1922) 24 BOMLR 729
High Courts06 Mar 1922
Shankarbhat Balambhat Kanitkar Vs Sakharambhat Harbhat Kanitkar
Bombay High Court · (1922) 24 BOMLR 734
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9, 151
High Courts06 Mar 1922
Khushalsingji Himatsingji Vs Umansingji Dolatsingji Thakore
Bombay High Court · (1922) 24 BOMLR 738
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Mar 1922
Shiam Sunder Vs Emperor
Allahabad High Court · AIR 1923 All 469 : 66 Ind. Cas. 177
Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1922
Jamasji Hormasji Bahadurpur Wala and Another Vs Jamestji Hormasji Bahadurpurwala and Others
Bombay High Court · 70 Ind. Cas. 754
High Courts03 Mar 1922Allowed
Simon Reuben Vs Haji Shaikh Mahomed Shustary
Bombay High Court · (1922) 24 BOMLR 465 : 67 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts03 Mar 1922
Mangobinda Dutta and Another Vs J. Baisogomaff
Calcutta High Court · AIR 1922 Cal 104 : 67 Ind. Cas. 714
High Courts03 Mar 1922
Kumud Kanta Chakraburtty Vs E. Bignold, Manager, Court of Wards, Mymensingh
Calcutta High Court · AIR 1923 Cal 306 : 68 Ind. Cas. 664
Railways Act, 1890 — Section 122
High Courts03 Mar 1922
Arjan Mirdha and on his Death One Of His Heirs and Legal representatives Serajul Islam Mirdha and Aptaruddi Vs Kali Kumar Chakerbutty and Others
Calcutta High Court · AIR 1923 Cal 294 : 68 Ind. Cas. 194
High Courts03 Mar 1922Dismissed
Shiam Saran Vs Banarsi Das and Others
Allahabad High Court · AIR 1922 All 192
High Courts03 Mar 1922Dismissed
Sheo Prasad Vs Sri Pal
Allahabad High Court · AIR 1922 All 167 : 66 Ind. Cas. 81
High Courts03 Mar 1922Dismissed
Rao Narsingh Rao Vs Beti Maha Lakshmi Bai and Others
Allahabad High Court · (1922) ILR (All) 470 : 66 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 112
High Courts03 Mar 1922
Sarabjit Mal Vs Ram Khelawan Mal and Others
Allahabad High Court · 66 Ind. Cas. 714
High Courts03 Mar 1922
Jodhi Ram Vs Musammat Kaunsilla and Another
Allahabad High Court · 67 Ind. Cas. 521
North Western Provinces Tenancy Act, 1901 — Section 164(2)