High Courts16 Mar 1922
Abdul Wahab Sahib Vs M. Rokia Bibi Sahiba and Others
Madras High Court · 73 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Section 97
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,690 of 61,419
High Courts15 Mar 1922
Subbaraya Mudaliar Vs Kandaswamy Mudaly and Another
Madras High Court · AIR 1923 Mad 58 : 70 Ind. Cas. 168 : (1922) 16 LW 330
High Courts15 Mar 1922
Chakrakodi Shama Shastri Vs Emperor
Madras High Court · AIR 1922 Mad 435 : 72 Ind. Cas. 622
High Courts15 Mar 1922
Mafizuddin Howladar Vs Mohammad Islam Chaudhury and Others
Calcutta High Court · AIR 1923 Cal 281 : 67 Ind. Cas. 741
Court Fees Act, 1870 — Section 13
High Courts15 Mar 1922
Brojendra Kishore Roy Chowdhury Vs Sheikh Somar Ali
Calcutta High Court · AIR 1923 Cal 282 : 68 Ind. Cas. 298
Bengal Tenancy Act, 1885 — Section 105
High Courts15 Mar 1922
T. Kathissabai and Others Vs The Revenue Divisional Officer and Others
Madras High Court · 70 Ind. Cas. 82 : (1922) 16 LW 891
High Courts14 Mar 1922
Sundaresan Chettiar Vs Viswanada Pandara Sannadhi and Another
Madras High Court · AIR 1922 Mad 402 : (1922) ILR (Mad) 703
High Courts14 Mar 1922
Srimati Krishna Pramada Dasi Vs Rash Behari Das and Others
Calcutta High Court · AIR 1923 Cal 327(1) : 67 Ind. Cas. 709
Bengal Patni Taluks Regulation, 1819 — Section 11, 15
Privy Council14 Mar 1922
Ratha Krishna Ayyar and another Vs Sunderswamy Iyer
Privy Council · (1922) AIR(PC) 257
High Courts14 Mar 1922
G. Ramaswami Aiyar Vs Deivasigamani Pillai and Others
Madras High Court · AIR 1922 Mad 397 : (1922) 16 LW 282 : (1922) 43 MLJ 129
Trusts Act, 1882 — Section 94
High Courts14 Mar 1922
Sundaresan Chetty alias Sundaram Chettiar Vs Visvanatha Pandarasannadhi Avergal and Another
Madras High Court · (1922) 16 LW 83 : (1922) 43 MLJ 147
High Courts13 Mar 1922
Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avargal, Raja of Ramnad through his Authorized Agent Rao Sahib S. Thirumalai Ayyangar, Dewan of Ramnad Vs Venkataramaiyer by his next Friend Sundarammal and Others
Madras High Court · (1922) ILR (Mad) 890 : (1922) 16 LW 274
High Courts13 Mar 1922
R.M.P.V. Chockalingam Chettiar Vs S. Palani Ambalam
Madras High Court · AIR 1923 Mad 685 : (1923) ILR (Mad) 712 : (1923) 18 LW 646 : (1923) 45 MLJ 124
High Courts13 Mar 1922
B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Raja of Ramnad (through his authorised agent Rao Sahib S. Thirumalai Ayyanger Avergal Dewan of Ramnad Vs Venkataramaiyar and Another
Madras High Court · (1922) 43 MLJ 264
High Courts12 Mar 1922
Badri Narain Singh Vs Harnam Kunwar and Others
Allahabad High Court · (1922) 03 AHC CK 0029
High Courts10 Mar 1922
H. Mahomed Ishack Sahib Vs Mahomed Moideen and Another
Madras High Court · (1922) ILR (Mad) 849 : (1922) 16 LW 210 : (1922) 43 MLJ 436
High Courts10 Mar 1922
Sham Lal Rai Chowdhury and Others Vs Radha Charan Rai Chowdhury and Others
Calcutta High Court · 81 Ind. Cas. 774
High Courts10 Mar 1922Dismissed
Shiam Lal Saha and others Vs Mt. Fulia and another
Calcutta High Court · (1922) 03 CAL CK 0031