High Courts10 Mar 1922
Ram Golam Kalwar Vs Gumti Shaw and Another
Calcutta High Court · 69 Ind. Cas. 976
Calcutta Rent Act, 1920 — Section 2(e)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,691 of 61,419
High Courts10 Mar 1922
Mazhar Husain Vs Musammat Amtul Bibi and Another
Allahabad High Court · AIR 1922 All 101 : 66 Ind. Cas. 679
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts10 Mar 1922
M. Doraisamy Aiyangar Vs K. Narayana Aiyangar and Others
Madras High Court · 68 Ind. Cas. 983 : (1922) 16 LW 137
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts10 Mar 1922
M. Doraswami Iyengar Vs K. Narayana Aiyangar and Others
Madras High Court · (1922) 43 MLJ 288
City Civil Court Act, 1892 — Section 3Presidency Small Cause Courts Act, 1882 — Section 41
High Courts09 Mar 1922
Jogesh Chandra Shaha Vs Bhiku Sau Paramanik and Others
Calcutta High Court · 72 Ind. Cas. 88
High Courts09 Mar 1922
Purna Chandra Chattopadhya Vs Sheikh Mabud Buksh and Others
Calcutta High Court · AIR 1923 Cal 291(1) : 68 Ind. Cas. 200
High Courts09 Mar 1922Dismissed
Dattatraya Mangeshaya Chikarmani Vs Venkatesh Vasudeo Prabhu
Bombay High Court · (1922) 24 BOMLR 741
High Courts09 Mar 1922Dismissed
Kamla Prasad Vs Nathuni Narayan Singh and others
Patna High Court · (1922) 03 PAT CK 0007
High Courts09 Mar 1922
Government Advocate, Bihar and Orissa Vs Ganga Prasad
Patna High Court · (1922) 03 PAT CK 0002
High Courts09 Mar 1922Disposed Of
B. Sashil Chandra Das Vs Sakhamal Bansidhar
Allahabad High Court · 67 Ind. Cas. 487
Contract Act, 1872 — Section 33
High Courts09 Mar 1922Dismissed
Munnu Lal, Minor, Through Ram Lal Vs Raja Ram and Others
Allahabad High Court · AIR 1922 All 100 : 66 Ind. Cas. 899
High Courts09 Mar 1922Dismissed
Kedarnath Moti Lal Vs Messrs. Sukhamal Bansidhar
Allahabad High Court · 66 Ind. Cas. 691
High Courts09 Mar 1922Disposed Of
Sushil Chandra Das and Company Vs Sukhamal, Bansidhar
Allahabad High Court · AIR 1922 All 219 : (1922) ILR (All) 472
Contract Act, 1872 — Section 33
High Courts09 Mar 1922Dismissed
Kedarnath Motilal Vs Sukhamal Bansidhar
Allahabad High Court · AIR 1922 All 522 : (1922) ILR (All) 481
High Courts09 Mar 1922
In Re: Lakshminarayana Chettiar
Madras High Court · AIR 1922 Mad 405 : (1922) 16 LW 15 : (1922) 42 MLJ 490
High Courts09 Mar 1922
Malli and Co. Vs V.A.A.R. Firm
Madras High Court · (1922) 16 LW 145 : (1922) 43 MLJ 208
Contract Act, 1872 — Section 113
High Courts08 Mar 1922
Adam Haji Peer Mohamed Ishack Vs Sakavath Hussain Akbari
Madras High Court · (1922) 43 MLJ 199
Contract Act, 1872 — Section 54
High Courts07 Mar 1922
Jamini Kumar Seal and Another Vs Thakur Dhan Baishnab and Another
Calcutta High Court · 79 Ind. Cas. 1048
High Courts07 Mar 1922
Har Kisore Seal and Others Vs Thakurdhan Baishnab and Another
Calcutta High Court · 70 Ind. Cas. 479