High Courts20 May 1921
Shiam Sunder Vs Emperor
Allahabad High Court · AIR 1921 All 234 : 63 Ind. Cas. 827
Arms Act, 1959 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 337
JUDGMENT DATABASE
Search 12,26,890 Indian judgments.
12,26,890 judgments in All Courts · page 59,689 of 61,345
High Courts19 May 1921
Jogendra Nath Sen and Others Vs Toriantnessa Bibi and Others
Calcutta High Court · 62 Ind. Cas. 685
Specific Relief Act, 1877 — Section 42
High Courts19 May 1921
Madan Mohan Saha Vs Pryanath Dutta and Others
Calcutta High Court · 64 Ind. Cas. 362
High Courts18 May 1921
Emperor Vs Tar Muhammad Jan
Patna High Court · AIR 1921 Patna 178 : 63 Ind. Cas. 327
Bengal Municipal Act, 1932 — Section 261, 273
High Courts18 May 1921Dismissed
Nathi and Another Vs Trusi and Another
Allahabad High Court · 63 Ind. Cas. 886
High Courts18 May 1921Disposed Of
Nathi and Another Vs Tursi and Another
Allahabad High Court · AIR 1921 All 192(1) : (1921) ILR (All) 671
High Courts18 May 1921
Bindeshri Pershad and Another Vs B. Afzal Khan and Others
Allahabad High Court · AIR 1921 All 242 : 63 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts17 May 1921
Emperor Vs Asiruddin Sarkar, On Behalf of the Firm of Abed Ali Tufani
Calcutta High Court · AIR 1921 Cal 118 : 62 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 137, 438
High Courts17 May 1921
Niladrinath Mukherjee and Another Vs Sarojnath Mukherjee by his Mother and Certificated Guardian Amala Debya
Calcutta High Court · 62 Ind. Cas. 681
Succession Act, 1925 — Section 160
High Courts17 May 1921
Rajendra Kumar Bose Vs Biswarup Dey and Others
Calcutta High Court · AIR 1921 Cal 632 : 64 Ind. Cas. 603
High Courts17 May 1921
Profulla Nath Tagore Vs The Secretary of State for India in Council
Calcutta High Court · 63 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 104H
High Courts17 May 1921
Gobinda Chandra Ganguli and Another Vs Manmatha Nath Pal Choudhury and Others
Calcutta High Court · 62 Ind. Cas. 677
Bengal Tenancy Act, 1885 — Section 109A
High Courts17 May 1921Dismissed
Khadim Ali Vs Emperor
Allahabad High Court · AIR 1921 All 94 : 63 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 466, 468
High Courts17 May 1921
B. Saudagar Singh and Another Vs Ganga Singh and Others
Allahabad High Court · AIR 1921 All 110 : 63 Ind. Cas. 274
North Western Provinces Tenancy Act, 1901 — Section 79, 95
High Courts17 May 1921
Sukhpal Singh Vs Haji Abdur Rahman and Others
Allahabad High Court · AIR 1921 All 159 : 63 Ind. Cas. 889
High Courts16 May 1921
Sailendra Nath Mitra Vs Ram Chandra Pal and Others
Calcutta High Court · (1921) 05 CAL CK 0027
High Courts16 May 1921
Babu Edal Singh and Others Vs Babu Ram Bahori Lal and Others
Patna High Court · AIR 1921 Patna 344 : 62 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts16 May 1921
Mr. H. Grant Vs Emperor
Patna High Court · AIR 1921 Patna 440 : 65 Ind. Cas. 421
Penal Code, 1860 (IPC) — Section 107, 143, 145, 148, 150
High Courts16 May 1921
Jagarnath Prasad and Another Vs Musammat Bahurani @ Bari Bahu and Another
Patna High Court · 62 Ind. Cas. 594
High Courts16 May 1921Dismissed
Firm Kirpa Ram Sita Ram Vs Firm Mangal Sen Bishan Mal
Allahabad High Court · AIR 1922 All 367 : 65 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 20