High Courts22 Mar 1922
Jurugumilli Brahmayya by Mother and Next Friend, Rajeswaramma Vs Chellaghali Achiraju
Madras High Court · (1922) ILR (Mad) 716
JUDGMENT DATABASE
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12,28,363 judgments in All Courts · page 59,687 of 61,419
High Courts22 Mar 1922
Chelasami Atchamma and Others Vs Chelasami Venkatasubbayya and Others
Madras High Court · AIR 1922 Mad 423 : 70 Ind. Cas. 748 : (1922) 16 LW 268
High Courts22 Mar 1922
Jurugumilli Brahmayya by Mother and Next Friend Rajeswaramma Vs Chellaghali Achiraju
Madras High Court · 70 Ind. Cas. 615
High Courts22 Mar 1922
Sued Mahammad Hossain Chaudhary and Another Vs RABIA KHATUN alias Pori Banu Bibi
Calcutta High Court · AIR 1923 Cal 163 : 68 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 Mar 1922
Hara Kumar Mitter Vs Murari Mohan Bose and Others
Calcutta High Court · AIR 1922 Cal 572 : 69 Ind. Cas. 1003
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 9, 141
High Courts22 Mar 1922
Kirodi Narain Basu Another Vs Srimati Mrinalini Dasi and Another
Calcutta High Court · AIR 1922 Cal 129 : 69 Ind. Cas. 785
Partition Act, 1893 — Section 4
High Courts22 Mar 1922
Ashraf Ali and Others Vs Makbul Ahmed
Calcutta High Court · AIR 1923 Cal 166 : 70 Ind. Cas. 931
Contract Act, 1872 — Section 74
High Courts22 Mar 1922
Mahant Narasinhdas Guru Sitaram Das and Another Vs Khanderao Vinayak Joshi and Others
Bombay High Court · 70 Ind. Cas. 860
High Courts22 Mar 1922Allowed
Bachubai Jhirad Vs Ibrahim Isak Motivala
Bombay High Court · (1922) 24 BOMLR 744
Bombay Pleaders Act, 1920 — Section 10(3)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts22 Mar 1922Dismissed
Chottey Narain Singh and others Vs Kedar Nath Singh and others
Patna High Court · (1922) 03 PAT CK 0027
High Courts22 Mar 1922Dismissed
Saiyid Jowad Hussain Vs Gendan Singh and others
Patna High Court · (1922) 03 PAT CK 0021
High Courts22 Mar 1922
Ram Nandan Singh and another Vs The King-Emperor
Patna High Court · (1922) 03 PAT CK 0014
High Courts22 Mar 1922
Mannoo Lal Choudhury and Others Vs Lalji Chaube and Others
Patna High Court · AIR 1922 Patna 213 : 77 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 51
High Courts21 Mar 1922Dismissed
Mohammad Abdul Ghani Khan Vs Fakhr Jahan Begam
Bombay High Court · (1922) 24 BOMLR 1268
Transfer of Property Act, 1882 — Section 41
High Courts21 Mar 1922
Kilby Vs Musammat Bahuria Sheoratan Kuar
Patna High Court · AIR 1922 Patna 527 : 70 Ind. Cas. 872
Guardians and Wards Act, 1890 — Section 7
High Courts21 Mar 1922
Munshi Gobind Prasad Vs Lala Jagdeep Sahai
Patna High Court · 77 Ind. Cas. 253
Evidence Act, 1872 — Section 92
High Courts21 Mar 1922Dismissed
Janki Singh Vs Bidapat Singh and others
Patna High Court · (1922) 03 PAT CK 0017
High Courts21 Mar 1922
Maharaj Kumar Nand Kishore Nath Sahi Deo and Others Vs Emperor at the Instance of Garg Brothers and Co.
Patna High Court · AIR 1922 Patna 209 : 77 Ind. Cas. 417
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
Privy Council21 Mar 1922
Mohammad Abdul Ghani Khan and another Vs Mt. Fakhr Jahan Begam and others
Privy Council · (1922) AIR(PC) 281