JUDGMENT DATABASE

Search 12,27,379 Indian judgments.

12,27,379 judgments in All Courts · page 59,686 of 61,369

High Courts30 Sept 1921Dismissed

Goturam Radhakisan Vs Barku Dodhu

Bombay High Court · (1922) 24 BOMLR 88 : 67 Ind. Cas. 253

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts28 Sept 1921

Nagina and Others Vs Emperor

Allahabad High Court · AIR 1921 All 215 : 95 Ind. Cas. 477

Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 155, 157