High Courts30 Mar 1922
Pulin Behari Dey Vs Satya Charan Dey and Another
Calcutta High Court · AIR 1923 Cal 79 : 70 Ind. Cas. 548
Probate and Administration Act, 1881 — Section 146
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,684 of 61,419
High Courts30 Mar 1922
Chandra Kumar Basu Vs Rani Sashimukhi Debi and Others
Calcutta High Court · AIR 1924 Cal 511 : 71 Ind. Cas. 324
High Courts30 Mar 1922Dismissed
Chandar Sekhar and Others Vs Musammat Amir Begam and Others
Allahabad High Court · (1922) 03 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 110Civil Procedure Code, 1908 (CPC) — Section 110Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Mar 1922Allowed
Lalta Prasad Vs Sri Ganeshji and Another
Allahabad High Court · AIR 1922 All 117 : (1922) ILR (All) 579 : 1 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts30 Mar 1922Dismissed
Emperor Vs Durga Prasad
Allahabad High Court · (1922) ILR (All) 550 : 66 Ind. Cas. 423
High Courts30 Mar 1922
Sundar Lal Vs Shib Narain
Allahabad High Court · AIR 1922 All 362 : 66 Ind. Cas. 704
High Courts30 Mar 1922
Patrick Norman Dwter Vs Harriet Mary Cecilia Dwyer and Another
Allahabad High Court · AIR 1922 All 243 : 66 Ind. Cas. 494
High Courts30 Mar 1922
Ranjit Singh Vs Ganga Sahai and Others
Allahabad High Court · AIR 1922 All 291 : 69 Ind. Cas. 765
High Courts29 Mar 1922
Shib Charan Chakraburtty and Others Vs Bepin Behary Chakraburtty and Others
Calcutta High Court · 77 Ind. Cas. 1047
High Courts29 Mar 1922Dismissed
B.B. and C.I. Railway Vs Sakarchand Kalidas Shah
Bombay High Court · (1922) 24 BOMLR 787
High Courts29 Mar 1922
Emperor Vs Shankar Balkrishna Deshpande
Bombay High Court · (1922) 24 BOMLR 484 : 76 Ind. Cas. 1035
Criminal Procedure Code, 1898 (CrPC) — Section 195, 307, 537Penal Code, 1860 (IPC) — Section 109, 114
High Courts28 Mar 1922
Abdul Gafur Khan alias Kalachand Khan and Another Vs Emperor
Calcutta High Court · 71 Ind. Cas. 56
Penal Code, 1860 (IPC) — Section 395
High Courts28 Mar 1922
Bimla Prosad Mookerjee and Others Vs Tata Iron and Steel Co. Ld. and Others
Calcutta High Court · 71 Ind. Cas. 236
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts28 Mar 1922
Aradhan Mondal and Others Vs Abhoya Charan Mondal and Others
Calcutta High Court · AIR 1923 Cal 321 : 68 Ind. Cas. 626
High Courts28 Mar 1922Dismissed
Banga Chandra De and others Vs Ananda Charan Chowdhury
Calcutta High Court · (1922) 03 CAL CK 0006
High Courts28 Mar 1922
Rasik Behari Prasad Chowdhury and others Vs Hriday Narayan and another
Patna High Court · (1922) 03 PAT CK 0012
High Courts28 Mar 1922Dismissed
Musammat Dulari Koer Vs Salig Ram and Others
Allahabad High Court · AIR 1922 All 210 : 66 Ind. Cas. 603
High Courts28 Mar 1922Dismissed
Gajadhar Vs Megha and Another
Allahabad High Court · AIR 1922 All 337 : (1922) ILR (All) 546 : 77 Ind. Cas. 502
High Courts28 Mar 1922
Narain Rao Kalia and Others Vs Musammat Manni Kuer
Allahabad High Court · AIR 1922 All 230 : 66 Ind. Cas. 394
Limitation Act, 1963 — Section 19