High Courts03 Apr 1922Allowed
Maharaja Sir Manindra Chandra Nandi Vs Ram Kumar Bhagat
Bombay High Court · (1922) 24 BOMLR 1251
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,683 of 61,419
High Courts03 Apr 1922
Sarat Chandra Vs Monorama debi and Others
Calcutta High Court · AIR 1923 Cal 181 : 68 Ind. Cas. 295
High Courts03 Apr 1922Allowed
Yeknath Narayan Kulkarni Vs Laxmibai Kesho Gopal
Bombay High Court · (1922) 24 BOMLR 836
High Courts03 Apr 1922Dismissed
Sitabai Nagesh Desai Vs Parvatibai Nagesh Desai
Bombay High Court · (1922) 24 BOMLR 748
High Courts03 Apr 1922
Ram Krishna Singh and Others Vs King-Emperor
Patna High Court · (1922) 04 PAT CK 0012
Privy Council03 Apr 1922
Manindra Chandra Nandi Vs Ram Kumar Lal Bhagat and others
Privy Council · (1922) AIR(PC) 304
High Courts03 Apr 1922Allowed
Brij Lal and Others Vs Damodar Das
Allahabad High Court · (1922) 04 AHC CK 0031
High Courts03 Apr 1922
Lala Birj Lal and Others Vs Lala Damodab, Das
Allahabad High Court · 66 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 183
High Courts03 Apr 1922
Bachcha Lal Vs Hasan Khan
Allahabad High Court · AIR 1922 All 240 : 66 Ind. Cas. 814
High Courts03 Apr 1922
Shakira Bibi Vs Nandan Rai and Another
Allahabad High Court · AIR 1922 All 241 : 66 Ind. Cas. 613
Civil Procedure Code, 1908 (CPC) — Section 102Civil Procedure Code, 1908 (CPC) — Section 102Civil Procedure Code, 1908 (CPC) — Section 102
High Courts31 Mar 1922
Hariharamangalath Kizoor Variyath Samba Variyar Vs Thaiparambil Kalathil Ummar and Others
Madras High Court · (1923) ILR (Mad) 40 : (1922) 16 LW 684 : (1922) 43 MLJ 721
Limitation Act, 1963 — Article 97
High Courts31 Mar 1922Dismissed
Akshay Kumar Chand Vs The Commissioners of Bogra Municipality
Calcutta High Court · (1922) 03 CAL CK 0024
High Courts31 Mar 1922
T. K. Ummer and Others Vs H. M. K. V. Sankara Variar
Bombay High Court · (1923) ILR (Bom) 40
Limitation Act, 1963 — Article 97
High Courts31 Mar 1922
King Emperor Vs Punit Chain and others
Patna High Court · (1922) 03 PAT CK 0030
High Courts31 Mar 1922Allowed
Pachkauri Lal and Another Vs Mulchand and Another
Allahabad High Court · AIR 1922 All 279 : 66 Ind. Cas. 503
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts31 Mar 1922Allowed
Mul Chand and Another Vs Pachkauri Lal and Another
Allahabad High Court · (1922) ILR (All) 554
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts31 Mar 1922
M. Vasudeva Muthu Shastry Vs M. Vittal Shastry and Others
Madras High Court · AIR 1922 Mad 456 : (1922) 16 LW 292 : (1922) 43 MLJ 379
High Courts30 Mar 1922
Jadu Nath Sarkar and Others Vs Haran Chandra Sarkar and Others
Calcutta High Court · AIR 1923 Cal 221 : 70 Ind. Cas. 687
Partition Act, 1893 — Section 2
High Courts30 Mar 1922
Mirza Dilbar Hossain and Others Vs Sadaruddin Choudhuri and Others
Calcutta High Court · AIR 1923 Cal 568 : 77 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Article 35(ii)