High Courts10 Apr 1922
Sidhraj Bhojraj Vs Alli Haji
Bombay High Court · AIR 1923 Bom 33 : (1922) 24 BOMLR 509 : 67 Ind. Cas. 757
Presidency Towns Insolvency Act, 1909 — Section 17
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,681 of 61,419
High Courts10 Apr 1922
Maruti Babaji Totre Vs Martand Narayan Kulkarni
Bombay High Court · (1922) 24 BOMLR 749
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts10 Apr 1922Allowed
Rajeppa Ranappa Kundagol Vs Gangappa Jotappa Mandwe
Bombay High Court · (1922) 24 BOMLR 789
High Courts10 Apr 1922Allowed
Keshav Manja Bhat Vs Govind Naga Bhat
Bombay High Court · AIR 1923 Bom 32 : (1922) 24 BOMLR 843 : 75 Ind. Cas. 188
Dekkhan Agriculturists Relief Act, 1879 — Section 15B(2)
Privy Council10 Apr 1922
Banku Behari Dhur Vs J. C. Galstaun and another
Privy Council · (1922) AIR(PC) 339
Privy Council10 Apr 1922
Amulya Chandra Banerjee and others Vs Corporation of Calcutta
Privy Council · (1922) AIR(PC) 333
Privy Council10 Apr 1922
Bijai Raj Kunwar Vs Jai Indra Bahadur Singh
Privy Council · (1922) AIR(PC) 317
Privy Council10 Apr 1922
Chet Ram and others Vs Ram Singh and others
Privy Council · (1922) AIR(PC) 247
High Courts10 Apr 1922Dismissed
Panchaeti Akhara Maha Nirbani Vs The Secretary of State for India in Council
Allahabad High Court · AIR 1922 All 276 : 67 Ind. Cas. 70
Penal Code, 1860 (IPC) — Section 420
High Courts10 Apr 1922Dismissed
Kishori Mal and Others Vs Parsadi and Another
Allahabad High Court · AIR 1922 All 319 : 77 Ind. Cas. 382
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts10 Apr 1922Dismissed
Panchayati Akhara Maha Nirbani Vs The Secretary of State for India in Council
Allahabad High Court · (1922) ILR (All) 573
Penal Code, 1860 (IPC) — Section 420
High Courts10 Apr 1922
Bhagwati Shukul Vs Ram Jatan Tewari and Others
Allahabad High Court · 70 Ind. Cas. 419
High Courts10 Apr 1922
Musammat Mahadai Kuar Vs Bageshar Rai
Allahabad High Court · AIR 1922 All 293 : 69 Ind. Cas. 777
High Courts08 Apr 1922
Jagat Chandra Roy Vs Kalimuddi Sardar and Others
Calcutta High Court · AIR 1924 Cal 382 : 71 Ind. Cas. 693
Penal Code, 1860 (IPC) — Section 147, 494
High Courts08 Apr 1922
Krishnendra Nathsarkar and Others Vs Rani Kusum Kamani Debi and Others
Calcutta High Court · AIR 1923 Cal 351 : 76 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 7
High Courts07 Apr 1922
Sitanath Das Vs Rani Kanak Probha Debi and Others
Calcutta High Court · AIR 1923 Cal 322(1) : 67 Ind. Cas. 879
High Courts07 Apr 1922Allowed
Basdeo Rai and Another Vs Jhagroo Rai
Allahabad High Court · AIR 1922 All 281 : 66 Ind. Cas. 572
High Courts07 Apr 1922Allowed
Jhagru Rai Vs Basdeo Rai and Another
Allahabad High Court · (1922) ILR (All) 571
High Courts07 Apr 1922
Janki and Another Vs Ram Kishore
Allahabad High Court · 66 Ind. Cas. 557
Evidence Act, 1872 — Section 63(5)
High Courts06 Apr 1922
T.P. Srinivasa Chariar Vs C.N. Evalappa Mudaliar
Bombay High Court · (1922) 24 BOMLR 1214
Civil Procedure Code, 1908 (CPC) — Section 92