High Courts19 Apr 1922
Janki and Others Vs Debi Shankar and Others
Allahabad High Court · AIR 1922 All 274 : 69 Ind. Cas. 799
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,679 of 61,419
High Courts19 Apr 1922
B. Hanumantha Raw and Others Vs A. Krishnamma and Others
Madras High Court · AIR 1924 Mad 518
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Apr 1922
The Administrator-General Vs V.V. Ramiah and Another
Madras High Court · 74 Ind. Cas. 182 : (1922) 16 LW 711
Administrator Generals Act, 1874 — Section 52
High Courts19 Apr 1922
Konnammal and Another Vs Annadana Jadaya Goundan
Madras High Court · AIR 1923 Mad 204 : 70 Ind. Cas. 586 : (1923) 17 LW 26
High Courts19 Apr 1922
The Administrator General Vs V.V. Ramiah and Another
Madras High Court · (1922) 43 MLJ 347
Administrator Generals Act, 1874 — Section 52
High Courts18 Apr 1922
Malayath Veetil Raman Nayar and Others Vs Krishnan Nambudripad
Madras High Court · (1922) ILR (Mad) 900 : (1922) 16 LW 425
High Courts18 Apr 1922
Ramachandram Pillai Vs Neelambal Achi
Madras High Court · AIR 1923 Mad 88 : 70 Ind. Cas. 5 : (1922) 16 LW 607
High Courts18 Apr 1922Dismissed
Ramji Das and Another Vs Lala Chhagan Lal and Others
Allahabad High Court · AIR 1922 All 282 : 69 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts18 Apr 1922Dismissed
Mohan Lal and Another Vs Mahmud Husain and Others
Allahabad High Court · AIR 1922 All 347 : (1922) ILR (All) 580
Transfer of Property Act, 1882 — Section 41
High Courts18 Apr 1922
Allah Dia and Another Vs Abdul Gafur and Another
Allahabad High Court · AIR 1922 All 283 : 69 Ind. Cas. 848
High Courts18 Apr 1922
Bishambar Sahai and Another Vs Janki Dad
Allahabad High Court · 69 Ind. Cas. 819
High Courts18 Apr 1922
Manicka Vachaka Desika Gyana Sambanda Pandara Sannadhi Vs A. Vaithilinga Mudaliar and Others
Madras High Court · 74 Ind. Cas. 115 : (1923) 18 LW 247
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Apr 1922
M.V.D. Gyana Sambanda Pandara Sannathi Vs A. Vaithilinga Mudaliar and Others
Madras High Court · AIR 1924 Mad 168
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Apr 1922
Malayath Veetil Raman and Others Vs C. Krishnan Nambudripad (dead) and Krishnan Nambudripad, legal representative of the deceased
Madras High Court · AIR 1922 Mad 505 : (1922) 43 MLJ 354
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts16 Apr 1922Dismissed
Kuldip Singh and others Vs Ram Sewak Singh and others
Patna High Court · (1922) 04 PAT CK 0005
High Courts13 Apr 1922Dismissed
Rangaswami Shetti Vs Sheshappa Manjappa Shimpi
Bombay High Court · (1922) 24 BOMLR 798
Limitation Act, 1908 — Article 182(5)
High Courts13 Apr 1922Dismissed
Emperor Vs Amiruddin Salebhoy Tyabjee
Bombay High Court · AIR 1923 Bom 44 : (1922) 24 BOMLR 534 : 67 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 116, 161
High Courts13 Apr 1922Dismissed
Mohan Lal and Another Vs Mahmud Husain and Others
Allahabad High Court · 67 Ind. Cas. 671
Transfer of Property Act, 1882 — Section 41
High Courts12 Apr 1922
Secretary to the Board of Revenue (Income Tax) Vs Muhammad Sheriff Hussain Meah Sahib and Company
Madras High Court · AIR 1923 Mad 34 : (1922) ILR (Mad) 977 : (1922) 16 LW 333 : (1922) 43 MLJ 434
Income Tax Act, 1961 — Section 51Super-tax Act, 1920 — Section 6
High Courts12 Apr 1922
Rasik Lal Das Vs Emperor
Calcutta High Court · AIR 1922 Cal 492 : 71 Ind. Cas. 503
Calcutta Police Act, 1866 — Section 54A