High Courts26 Apr 1922Disposed Of
Goswami Puran Lalji Vs Ras Bihari Lal and Another
Allahabad High Court · AIR 1922 All 285 : (1922) ILR (All) 590
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,677 of 61,419
High Courts26 Apr 1922Dismissed
Jagannath Prasad minor through Chotey Lal Vs Ram Lal and Another
Allahabad High Court · 70 Ind. Cas. 585
High Courts26 Apr 1922
Alagappa Chetty Vs Nachiappan alias Kirukan and Others
Madras High Court · AIR 1923 Mad 125 : (1922) 16 LW 517 : (1922) 43 MLJ 728
Court Fees Act, 1870 — Section 7(5)(d)
High Courts25 Apr 1922
Giris Chandra Bhattacharyya and Another Vs Bhabataran Shakari and Another
Calcutta High Court · AIR 1923 Cal 667 : 74 Ind. Cas. 552
High Courts25 Apr 1922
Munshi Sajedar Rahaman Vs Rakhal Chandra Roy and Others
Calcutta High Court · 70 Ind. Cas. 71
High Courts25 Apr 1922
Jitmull-Girdhari Lal Vs Ram Gopal Bohitram
Calcutta High Court · AIR 1923 Cal 419 : 74 Ind. Cas. 275
High Courts25 Apr 1922
Basanta Kumar Roy and Others Vs Manjuri Dasi and Others
Calcutta High Court · AIR 1924 Cal 349
High Courts25 Apr 1922
Sajedar Rahaman Vs Rakhal Chandra Roy and Others
Calcutta High Court · AIR 1924 Cal 529
High Courts25 Apr 1922
Pithu Manji and another Vs Jhuksar Singh and others
Patna High Court · (1922) 04 PAT CK 0015
High Courts25 Apr 1922Allowed
Bala Prasad and Another Vs Mohan Lal and Chhadammi Lal
Allahabad High Court · (1922) ILR (All) 649
High Courts25 Apr 1922
Pandit Mohan Lal Vs Bala Prasad and Others
Allahabad High Court · AIR 1922 All 310 : 69 Ind. Cas. 754
High Courts25 Apr 1922
A.T. Sankaralinga Mudaliar Vs Narayana Mudaliar and Others
Madras High Court · AIR 1922 Mad 502 : (1922) ILR (Mad) 913 : (1922) 16 LW 413 : (1922) 43 MLJ 369
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367
High Courts25 Apr 1922
Pudiava Nadan Vs Pavanasa Nadan and Others
Madras High Court · AIR 1923 Mad 215 : (1922) 43 MLJ 596
High Courts24 Apr 1922
Nadukandeelakath Pakuran Vs Kuvattil Kandan Kutty and Others
Madras High Court · AIR 1923 Mad 23 : 70 Ind. Cas. 45 : (1922) 16 LW 285
High Courts24 Apr 1922
Singaravelu Mudaliar Vs Chokka Mudaliar alias Chokkalinga Mudaliar
Madras High Court · 70 Ind. Cas. 994
High Courts24 Apr 1922
Aswini Kumar Dutt aud Ors. Vs Sukhoda Sundari Debya
Calcutta High Court · AIR 1923 Cal 319 : 68 Ind. Cas. 448
High Courts24 Apr 1922
Raja Resheecase Law Vs Chintamoni Dalai and Another
Calcutta High Court · AIR 1922 Cal 510 : 70 Ind. Cas. 535
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts24 Apr 1922
Gangaram Majhi and Others Vs Bamapada Mahapatra
Calcutta High Court · AIR 1923 Cal 313 : 68 Ind. Cas. 301
Bengal Tenancy Act, 1885 — Section 49E(2), 49F
High Courts24 Apr 1922Dismissed
Pryag Ahir and Others Vs Mahabir Ahir
Allahabad High Court · AIR 1922 All 317 : 69 Ind. Cas. 811
North Western Provinces Tenancy Act, 1901 — Section 79