JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 59,675 of 61,419

High Courts02 May 1922Dismissed

Hiranand Ojha Vs Emperor

Patna High Court · (1922) 05 PAT CK 0030

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High Courts02 May 1922Dismissed

Gobind Ram and others Vs Ganesh Ram and others

Patna High Court · (1922) 05 PAT CK 0022

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High Courts02 May 1922

Lachman Lal Pathak Vs Baldeo Lall Thathwari

Patna High Court · AIR 1922 Patna 556 : 68 Ind. Cas. 944

Civil Procedure Code, 1908 (CPC) — Section 60(f)

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High Courts02 May 1922

Bhikhari Das Vs Abdullah

Allahabad High Court · AIR 1922 All 403 : (1922) ILR (All) 607 : 68 Ind. Cas. 241

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High Courts02 May 1922

H. Sheenappaya Vs Rajamma alias Padmavathi

Madras High Court · AIR 1922 Mad 399 : (1922) ILR (Mad) 812 : (1922) 16 LW 139 : (1922) 43 MLJ 174

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High Courts01 May 1922

Sarat Chandra Sen Vs Rajkumar Mookerjee

Calcutta High Court · AIR 1923 Cal 135(1) : 69 Ind. Cas. 863

Arbitration Act, 1899 — Section 19

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High Courts01 May 1922

Ratan Chand Sahu and others Vs Mohanlal Sahu

Patna High Court · (1922) 05 PAT CK 0026

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High Courts01 May 1922Dismissed

Munnu Lal Vs Kunj Behari Lal

Allahabad High Court · AIR 1922 All 206 : 67 Ind. Cas. 317

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Provincial Insolvency Act, 1920 — Section 4

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High Courts01 May 1922Dismissed

Kunj Bihari Lal Vs Munnu Lal

Allahabad High Court · (1922) ILR (All) 605

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w)Provincial Insolvency Act, 1920 — Section 4, 5

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High Courts28 Apr 1922

Kusum Bandhu Chakravarty and Another Vs Ramdayal Bhattacharjee

Calcutta High Court · 69 Ind. Cas. 179

Civil Procedure Code, 1908 (CPC) — Section 2(11)

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High Courts28 Apr 1922

Kusum Bandhu Chakravarthy and Another Vs Ramdayal Bhattacharjee

Calcutta High Court · AIR 1924 Cal 362

Civil Procedure Code, 1908 (CPC) — Section 2(11)

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High Courts28 Apr 1922

Ferasat Ali Mullik Vs Srimati Priamboda Devi

Calcutta High Court · 69 Ind. Cas. 414

Bengal Tenancy Act, 1885 — Section 29

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High Courts28 Apr 1922

Ferasat Ali Mulik Vs Priamboda Devi

Calcutta High Court · AIR 1924 Cal 544

Bengal Tenancy Act, 1885 — Section 29

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High Courts28 Apr 1922

Emperor Vs Durga Charan Bepari alias Durga Charan Mandal and Others

Calcutta High Court · AIR 1922 Cal 124 : 68 Ind. Cas. 407

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 149, 302

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High Courts28 Apr 1922

Gobardhan Das Dwarka Prasad Vs Satis Chandra Rai

Patna High Court · (1922) 04 PAT CK 0014

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High Courts28 Apr 1922Dismissed

Ainthan Gope and others Vs Khakhar Sahu and others

Patna High Court · (1922) 04 PAT CK 0007

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High Courts28 Apr 1922Allowed

Musammat Maryam Bibi and Others Vs Ram Das and Others

Allahabad High Court · AIR 1922 All 404 : 70 Ind. Cas. 613

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1963 — Section 14

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High Courts27 Apr 1922

J.N. Ghose and Others Vs B.B. Dasi and Others

Calcutta High Court · 70 Ind. Cas. 638

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High Courts27 Apr 1922

Sadakali Khan Vs Janakinath Singha Roy

Calcutta High Court · AIR 1924 Cal 463

Bengal Tenancy Act, 1885 — Section 61

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High Courts27 Apr 1922

Manmatha Nath Chuckerbutty and Others Vs Balai Chandra Bag

Calcutta High Court · AIR 1924 Cal 359 : 70 Ind. Cas. 111

Transfer of Property Act, 1882 — Section 108(j)

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