High Courts04 May 1922
Musammat Fatima Vs Mohammad Mashuq Ali and Another
Allahabad High Court · 68 Ind. Cas. 245
Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,674 of 61,419
High Courts04 May 1922
Bindeshri Prasad and Others Vs Jag Prasad Rai and Others
Allahabad High Court · AIR 1922 All 335 : 69 Ind. Cas. 758
High Courts04 May 1922
In Re: S. Ramaswami Iyengar
Madras High Court · AIR 1922 Mad 443 : (1922) 16 LW 220 : (1922) 43 MLJ 710
Penal Code, 1860 (IPC) — Section 392
High Courts04 May 1922
In Re: Erada Padinharedil Govindan Nair and Another
Madras High Court · (1922) ILR (Mad) 922 : (1922) 43 MLJ 396
Penal Code, 1860 (IPC) — Section 147
High Courts03 May 1922Dismissed
Birendra Kishore Manikya Vs Trailokhya Nath Roy and others
Calcutta High Court · (1922) 05 CAL CK 0035
High Courts03 May 1922
Hriday Krishna Pal and Others Vs Rajani Kanta Pal and Others
Calcutta High Court · AIR 1923 Cal 300 : 68 Ind. Cas. 293
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 May 1922
Ramsunder and Others Vs Maharaja Bahadur Kesho Prasad
Patna High Court · AIR 1922 Patna 294 : 81 Ind. Cas. 33
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 May 1922Dismissed
Nizamuddin Khan Vs Muhammad Zia-Ul-Nabi Khan
Allahabad High Court · AIR 1922 All 191 : 67 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts03 May 1922Allowed
Chhidda Vs Emperor
Allahabad High Court · AIR 1922 All 340 : 67 Ind. Cas. 724
High Courts03 May 1922Dismissed
Emperor Vs Uma Dutt Miser
Allahabad High Court · (1922) ILR (All) 657
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts03 May 1922Disposed Of
Brikant Pande Vs Pandit Jamna Dhar Dube
Allahabad High Court · AIR 1922 All 409 : 70 Ind. Cas. 582
High Courts03 May 1922Dismissed
Nizam-Ud-Din Khan Vs Muhammad Zia-Ul-Nabi Khan
Allahabad High Court · (1922) ILR (All) 614
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts03 May 1922
Raghunandan Prasad Vs Emperor
Allahabad High Court · AIR 1922 All 489 : 67 Ind. Cas. 352
High Courts03 May 1922
Uma Dutt Misir Vs Emperor
Allahabad High Court · AIR 1922 All 503 : 68 Ind. Cas. 847
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts03 May 1922
Jambu Ammal Vs Nataranjam Pillai minor by Guardian Ramasami Pillai
Madras High Court · AIR 1922 Mad 485 : 70 Ind. Cas. 867
High Courts03 May 1922
Abdul Kadir Sahib Vs U.T.M. Somasundaram Chettiar
Madras High Court · (1922) ILR (Mad) 827 : 70 Ind. Cas. 648 : (1922) 16 LW 485
High Courts03 May 1922
A. Mahalakshmi and Others Vs P. Subbarayadu and Another
Madras High Court · 74 Ind. Cas. 447 : (1923) 17 LW 429
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 May 1922
Naba Kishore Tilakdas Vs Paro Bewa
Calcutta High Court · AIR 1922 Cal 198 : 74 Ind. Cas. 283