High Courts09 May 1922
Parul Bala Debi Vs Satish Chandra Bhattacharjee
Calcutta High Court · AIR 1923 Cal 456 : 75 Ind. Cas. 529
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,672 of 61,419
High Courts09 May 1922Dismissed
Amrit Lal and another Vs Murlidhar and others
Patna High Court · (1922) 05 PAT CK 0027
High Courts09 May 1922Allowed
W.M. Grant and others Vs Eklal Jha and others
Patna High Court · (1922) 05 PAT CK 0016
High Courts09 May 1922Dismissed
Ram Sarup Vs Ram Lal and Others
Allahabad High Court · (1922) ILR (All) 659 : 75 Ind. Cas. 472
Transfer of Property Act, 1882 — Section 101, 74
High Courts08 May 1922
Amritanath Biswas and Others Vs Jogendra Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1924 Cal 369 : 69 Ind. Cas. 183
High Courts08 May 1922
Nava Kishore Das Vs Madan Mohan Das Goswami
Calcutta High Court · AIR 1924 Cal 346a
High Courts08 May 1922
Nava Kishore Das, and on his death his heir and Legal Representative, Hara Mohini Dasi Vs Madan Mohan Das Goswami
Calcutta High Court · 69 Ind. Cas. 600
High Courts08 May 1922Dismissed
Surat Singh and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1922 All 410 : 77 Ind. Cas. 113
High Courts08 May 1922Allowed
Dwarka Das Ajodhya Prasad Vs Ram Ratan and Another
Allahabad High Court · AIR 1922 All 458 : 68 Ind. Cas. 239
High Courts08 May 1922Disposed Of
Sri Thakurji and Another Vs Hira Lal
Allahabad High Court · AIR 1922 All 408 : (1922) ILR (All) 634 : 75 Ind. Cas. 335
Court of Wards Act — Section 55
High Courts08 May 1922Allowed
Babu Lal Vs Ghansham Das and Another
Allahabad High Court · AIR 1922 All 205 : (1922) ILR (All) 633 : 70 Ind. Cas. 84
High Courts08 May 1922
Jethu Misir Vs Godawari Dutt and Another
Allahabad High Court · AIR 1922 All 411 : 77 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 37
High Courts06 May 1922
Bishwa Nath Singh Vs Rup Narain and Others
Allahabad High Court · (1922) ILR (All) 629
Court Fees Act, 1870 — Section 7(v)(a) or(b)
High Courts06 May 1922
Rup Narain and Others Vs Bishwa Nath Singh
Allahabad High Court · AIR 1922 All 358 : 68 Ind. Cas. 265
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(a)
High Courts05 May 1922
Jagadishwar Sanyal Vs Collector of Goalpara and Another
Calcutta High Court · AIR 1925 Cal 197
High Courts05 May 1922Dismissed
K. Dusadh Vs Sarati Dusadh and others
Patna High Court · (1922) 05 PAT CK 0009
High Courts05 May 1922Dismissed
Kandhaia Singh Vs Musammat Kundan
Allahabad High Court · 67 Ind. Cas. 641
High Courts05 May 1922Disposed Of
Mufti Ali Jafar and Another Vs Fazal Husain Khan and Others
Allahabad High Court · AIR 1922 All 349 : (1922) ILR (All) 622
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92