High Courts17 May 1922
Annapurna Debya Vs Amiyanath Banerjee and Others
Calcutta High Court · AIR 1922 Cal 307 : 68 Ind. Cas. 482
Court Fees Act, 1870 — Section 13
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,670 of 61,419
High Courts17 May 1922Allowed
Sir L.E. Ralli and others Vs A.H. Forbes
Patna High Court · (1922) 05 PAT CK 0025
High Courts17 May 1922Dismissed
Genda Lal through Ujyari Vs Bal Kishan alias Balli
Allahabad High Court · AIR 1922 All 422 : 70 Ind. Cas. 596
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts17 May 1922Allowed
Maqbul Ahmad and Others Vs Emperor
Allahabad High Court · 68 Ind. Cas. 836
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 145
High Courts16 May 1922Dismissed
Janaki Ballav Roy and others Vs Enat Mandal
Calcutta High Court · (1922) 05 CAL CK 0022
High Courts16 May 1922Dismissed
Mahamad Fazal Vs Mahkumar Mahton
Patna High Court · (1922) 05 PAT CK 0012
High Courts16 May 1922Dismissed
Mt. Dulhin Sona Koer Vs Shah Mahmuddul Haque
Patna High Court · (1922) 05 PAT CK 0011
High Courts16 May 1922Dismissed
Bind Bahadur Singh and Others Vs Rituraji and Others
Allahabad High Court · AIR 1922 All 420 : 68 Ind. Cas. 776
High Courts16 May 1922Dismissed
Jainarain Pande and Others Vs Bhagwan Pande and Others
Allahabad High Court · 80 Ind. Cas. 1006
High Courts16 May 1922Allowed
Asad Ali Vs Faiyaz Ali
Allahabad High Court · AIR 1922 All 421 : 70 Ind. Cas. 591
High Courts16 May 1922Dismissed
Ram Jas Singh Vs Babu Nandan Singh and Others and Musammat Raj Kali
Allahabad High Court · 70 Ind. Cas. 98
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts15 May 1922
Nehar Bewa and Another Vs Kador Bakas Mohammed
Calcutta High Court · 68 Ind. Cas. 282
High Courts15 May 1922
J.R.B. Morrier Vs Lala Raghumul and another
Calcutta High Court · (1922) 05 CAL CK 0004
Privy Council15 May 1922
Chidambava Sivaprakasa Pandara Sannadhigal Vs Veerama Reddi and others
Privy Council · (1922) AIR(PC) 292
High Courts15 May 1922
Jadu Rai and Another Vs Ram Birich Rai and Another
Allahabad High Court · 70 Ind. Cas. 637
Transfer of Property Act, 1882 — Section 61
High Courts12 May 1922
Hari Prasad Chowdhury Vs Harihar Prasad Chowdhury and Others
Patna High Court · AIR 1923 Patna 205 : 70 Ind. Cas. 804
Privy Council12 May 1922
Badri Narain Singh Vs Harnam Kuar and others
Privy Council · (1922) AIR(PC) 289
High Courts12 May 1922Dismissed
Maharaja of Jaipur and Another Vs Surjan Singh
Allahabad High Court · AIR 1922 All 333 : 75 Ind. Cas. 495
Evidence Act, 1872 — Section 116
High Courts12 May 1922
Muhammad Sulaiman Vs Sakina Bibi and Another
Allahabad High Court · 69 Ind. Cas. 701
Transfer of Property Act, 1882 — Section 41