Privy Council23 May 1922
Shankar Ganesh Dabir Vs Secretary of State
Privy Council · (1922) AIR(PC) 351
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,669 of 61,419
High Courts23 May 1922Dismissed
Ram Chandar Vs Jai Mal and Others
Allahabad High Court · 69 Ind. Cas. 199
High Courts23 May 1922
Sanwal Das Vs Secretary of State
Allahabad High Court · AIR 1922 All 438 : 77 Ind. Cas. 112
Land Acquisition Act, 1894 — Section 20(c)
High Courts23 May 1922
Ram Samujh and Another Vs Sheoraj Tewari and Others
Allahabad High Court · 77 Ind. Cas. 56
High Courts22 May 1922
Ram Saran Singh Vs Chandra Mohun Saha and Others
Calcutta High Court · AIR 1924 Cal 386 : 71 Ind. Cas. 222
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(6)
High Courts22 May 1922Dismissed
Hari Bux Ram Vs Chhedi Pande
Patna High Court · (1922) 05 PAT CK 0008
High Courts19 May 1922
In Re: SS. Maritime James Mackintosh and Company
Bombay High Court · 75 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts19 May 1922
Hara Prasanna Bandopadhya Vs Arab Ali and on his Death two of his Heirs and Legal representatives Jabeda Khatun and Another, minor by their Guardian ad litem, Mr. F.B. Counsel, The Deputy Registrar of this Court and Abbas Ali and Others and Sabdar Ali
Calcutta High Court · 71 Ind. Cas. 326
High Courts19 May 1922
Kedar Nath Sadhukhan and Others Vs Madhu Sudan Das and Others
Calcutta High Court · AIR 1923 Cal 682 : 75 Ind. Cas. 105
High Courts19 May 1922
Hara Prasanna Bandopadya Vs Arab Ali and Others
Calcutta High Court · AIR 1924 Cal 353
High Courts19 May 1922Dismissed
James Mackintosh and Company Vs The Scindia Steam Navigation Co. Ltd.
Bombay High Court · (1922) 24 BOMLR 853
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts19 May 1922Dismissed
Rijan Thakur Vs Charitar Thakur
Patna High Court · (1922) 05 PAT CK 0006
High Courts19 May 1922Dismissed
Udai Raj Singh Vs Emperor
Allahabad High Court · AIR 1922 All 429 : 71 Ind. Cas. 528
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts19 May 1922Dismissed
Arjun Singh Vs Parbati
Allahabad High Court · AIR 1922 All 465 : 69 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 144(2)
High Courts18 May 1922Allowed
Tian Sahu Vs Mulchand Sahu and others
Patna High Court · (1922) 05 PAT CK 0001
High Courts18 May 1922
Fateh Chand and Others Vs Emperor
Allahabad High Court · AIR 1922 All 428 : 68 Ind. Cas. 820
Penal Code, 1860 (IPC) — Section 332, 34
High Courts17 May 1922
Faijuddin and Others Vs Asrab Ali and Others
Calcutta High Court · AIR 1923 Cal 670 : 70 Ind. Cas. 570
Registration Act, 1908 — Section 17
High Courts17 May 1922
Gora Chand Haldar and Another Vs Rakhal Chandra Gope and Others
Calcutta High Court · AIR 1923 Cal 364 : 72 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 40
High Courts17 May 1922
Hari Ram Singh Choudhury Vs Ram Ram Singh Choudhury and Another
Calcutta High Court · AIR 1923 Cal 444 : 75 Ind. Cas. 218