High Courts01 Jun 1922Allowed
Jai Narain Singh and Another Vs Gita Pershad and Others
Allahabad High Court · 70 Ind. Cas. 862
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,667 of 61,419
High Courts01 Jun 1922
Dalip Singh Vs Khurshed Husain
Allahabad High Court · (1922) ILR (All) 706
Court of Wards Act — Section 37
High Courts01 Jun 1922
Daleep Singh Vs Khurshed Husain
Allahabad High Court · 68 Ind. Cas. 747
Court of Wards Act — Section 37
High Courts31 May 1922
Gopal Chandra Poddar Vs Dwarika Nath Dutta
Calcutta High Court · AIR 1924 Cal 353a : 69 Ind. Cas. 655
Bengal Patni Taluks Regulation, 1819 — Section 11Bengal Tenancy Act, 1885 — Section 160
High Courts31 May 1922
Akshay Kumar Chand Vs The Commissioners of Bogra Municipality
Calcutta High Court · 75 Ind. Cas. 506
Privy Council31 May 1922
Ramsumran Prasad and another Vs Mt. Shyam Kumari and others
Privy Council · (1922) AIR(PC) 356
Privy Council31 May 1922
E. Subbaraya Pillai and others Vs Venkata Perumal Raja Bahadur and others
Privy Council · (1922) AIR(PC) 345
Privy Council31 May 1922
Medai Dalavoi Thirumalaiyappa Mudaliar Vs Nainar Tevan and others
Privy Council · (1922) AIR(PC) 307
High Courts31 May 1922Dismissed
Hasan Raza and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 728
Penal Code, 1860 (IPC) — Section 147, 395, 452
High Courts27 May 1922
Maulavi Masud Ahmed Vs Jagan Singh and Others
Patna High Court · AIR 1922 Patna 560 : 68 Ind. Cas. 625
Bengal Tenancy Act, 1885 — Section 148A
High Courts27 May 1922Dismissed
Dwaraka Prasad Marwari and others Vs Jai Barham and others
Patna High Court · (1922) 05 PAT CK 0021
High Courts27 May 1922
Pundit Ramshivendra Narayan Ojha and Others Vs Awadh Bihary Saran and Another
Patna High Court · AIR 1923 Patna 159 : 68 Ind. Cas. 629
High Courts26 May 1922
Saradindu Chakravarti Vs Gosta Behari Pramanick and Others
Calcutta High Court · AIR 1923 Cal 302 : 75 Ind. Cas. 196
High Courts26 May 1922
Bhairab Chandra Dutta and Others Vs Kali Kumar Dutta and Others
Calcutta High Court · AIR 1923 Cal 606 : 71 Ind. Cas. 453
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts26 May 1922Dismissed
Kalipada Das and Another Vs Durgadas Roy
Calcutta High Court · (1922) 05 CAL CK 0025
High Courts26 May 1922
Bhairab Chandra Dutt and Others Vs Kali Kumar Dutt and Others
Calcutta High Court · 74 Ind. Cas. 1038
High Courts26 May 1922
Emperor Vs Profulla Kumar Mazumdar
Calcutta High Court · AIR 1923 Cal 453 : 74 Ind. Cas. 267