High Courts03 Aug 1921
Debi Saran Sahai and Bhirgunath Sahai and Others Vs Bankey Behari Lal @ Raja Lal and Others
Patna High Court · 63 Ind. Cas. 223
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,665 of 61,340
High Courts03 Aug 1921
Chaudhuri Shyam Narain Singh Vs Siwcharan Sahu
Patna High Court · AIR 1922 Patna 400 : 62 Ind. Cas. 886
Chotanagpur Tenancy Act, 1908 — Section 224, 227
High Courts03 Aug 1921Dismissed
Baldeo Singh Vs Ram Saroop and Others
Allahabad High Court · AIR 1921 All 174 : 64 Ind. Cas. 598
High Courts03 Aug 1921Dismissed
Mahadeo Prasad Singh Vs Mata Prasad and Another
Allahabad High Court · AIR 1922 All 297 : (1922) ILR (All) 44
High Courts03 Aug 1921
T.C. Balakrishna Ayyar Vs Pichamuthu Pillai
Madras High Court · AIR 1922 Mad 330 : 70 Ind. Cas. 496 : (1922) 15 LW 186
High Courts02 Aug 1921
Ganesh Eknath Kaulgi and Another Vs Bhausaheb Bhavanrao Deshmukh
Bombay High Court · (1922) ILR (Bom) 345
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 47Transfer of Property Act, 1882 — Section 90
High Courts02 Aug 1921
Tustu Mondal and Others Vs Kenaram Mondal
Calcutta High Court · AIR 1921 Cal 231 : 65 Ind. Cas. 22
Easements Act, 1882 — Section 13(a)Limitation Act, 1908 — Section 26
High Courts02 Aug 1921
Bata Kristo Pramanik Vs A.K. Roy
Calcutta High Court · AIR 1921 Cal 413 : 65 Ind. Cas. 177
Calcutta Rent Act, 1920 — Section 74
High Courts02 Aug 1921
Madan Mohan Dey Vs Bishnupada Dey
Calcutta High Court · AIR 1921 Cal 580 : 64 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts02 Aug 1921Dismissed
Ganesh Eknath Kaulgi Vs Bhausaheb Bhawanrao Deshmukh
Bombay High Court · (1921) 23 BOMLR 1037
Transfer of Property Act, 1882 — Section 90
High Courts02 Aug 1921
Brij Behari Lal Vs Chairman Daltonganj Municipality
Patna High Court · (1921) 08 PAT CK 0015
High Courts02 Aug 1921
Ram Lal Marwari Vs Mahadeo Marwari and Others
Patna High Court · AIR 1922 Patna 339 : 63 Ind. Cas. 587
Transfer of Property Act, 1882 — Section 50
High Courts02 Aug 1921
R.M.P. Palaniappa Chetty Vs M.S.A.P.L. Palanippa Chetty
Madras High Court · 65 Ind. Cas. 403
High Courts01 Aug 1921
Rajammal Iyer Vs Krishnaswamy Aiyengar
Madras High Court · AIR 1922 Mad 300 : 70 Ind. Cas. 153 : (1922) 15 LW 35
High Courts01 Aug 1921
Agent, B. N. W. Railway Company Vs Jagannath Agarwalla and Others
Calcutta High Court · 66 Ind. Cas. 903
High Courts01 Aug 1921
Jira Bibi and Others Vs Majiruddin Chowdhry
Calcutta High Court · AIR 1921 Cal 594 : 64 Ind. Cas. 849
Limitation Act, 1908 — Section 15(1)
High Courts01 Aug 1921
Jamuna Rai Vs Ramtahall Raut and Others
Patna High Court · AIR 1922 Patna 387 : 77 Ind. Cas. 1039
High Courts01 Aug 1921Dismissed
Khub Lal Upadhya Vs Jagdish Prasad Singh
Patna High Court · (1921) 08 PAT CK 0016