High Courts13 Jun 1922Allowed
Ram Ratan Misir and Others Vs Kapil Deo Singh and Others
Allahabad High Court · AIR 1923 All 20 : 83 Ind. Cas. 417
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,663 of 61,419
High Courts13 Jun 1922
Mir Shahamat Ali Vs Rahim Bux and Another
Allahabad High Court · 84 Ind. Cas. 1008
High Courts12 Jun 1922
Monohar Peshakar Vs Haran Chandra Karmakar
Calcutta High Court · AIR 1924 Cal 543 : 71 Ind. Cas. 290
High Courts12 Jun 1922
Hamid Ali Vs Mahomed Nurerjjama Meah
Calcutta High Court · AIR 1923 Cal 361 : 76 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 178, 179
High Courts12 Jun 1922
Raj Chandra Das Vs Kali Kanta Das and Others
Calcutta High Court · AIR 1923 Cal 394 : 82 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts12 Jun 1922
Raghunath Prasad and Others Vs The Bank of Bengal (Patna Branch)
Patna High Court · AIR 1924 Patna 295
High Courts12 Jun 1922
Bhagwandas and Another Vs Keshwarlal
Patna High Court · AIR 1923 Patna 36 : 70 Ind. Cas. 843
Contract Act, 1872 — Section 107
High Courts12 Jun 1922Dismissed
A.A. Garlinge Vs Irene Rebecca Garlinge and Joseph Prior
Allahabad High Court · AIR 1922 All 504 : (1922) ILR (All) 745
Divorce Act, 1869 — Section 17
High Courts12 Jun 1922Dismissed
Muhammad Hafiz and Another Vs Badr-Ud-Din
Allahabad High Court · (1922) ILR (All) 743
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts09 Jun 1922
Ram Hari Chakravarty and Others Vs Santosh Kumar Manna
Calcutta High Court · AIR 1924 Cal 642
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Raja Jyoti Prosad Singh Deo
Calcutta High Court · 75 Ind. Cas. 255
High Courts09 Jun 1922
Bhagu Singh Vs Moheswar Barik and Others
Calcutta High Court · AIR 1924 Cal 531 : 73 Ind. Cas. 291
High Courts09 Jun 1922
Gunjar Mohammad and Another Vs Shuruz Ali
Calcutta High Court · 69 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 193, 464, 465
High Courts09 Jun 1922
Gunjar Mahommed and Another Vs Shuruz Ali
Calcutta High Court · AIR 1924 Cal 536a
Penal Code, 1860 (IPC) — Section 464, 465
High Courts09 Jun 1922
Purna Chandra Roy and Others Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1923 Cal 210 : 70 Ind. Cas. 68
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts09 Jun 1922
Purna Chandra Das and Another Vs Ali Mahammad
Calcutta High Court · AIR 1924 Cal 520
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Jyoti Prasad Singh Deo and Others
Calcutta High Court · AIR 1924 Cal 90
High Courts09 Jun 1922
Gulzari Lal Vs Emperor
Calcutta High Court · AIR 1923 Cal 164 : 71 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts09 Jun 1922
Ramharicohakraverty and Others Vs Santosh Kumar Manna
Calcutta High Court · 69 Ind. Cas. 461