High Courts14 Jun 1922
Srimati Dharini Kalitani Vs Sisuram Kalita
Calcutta High Court · 70 Ind. Cas. 36
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,662 of 61,419
High Courts14 Jun 1922
Gonesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · 72 Ind. Cas. 651
Specific Relief Act, 1877 — Section 22
High Courts14 Jun 1922Allowed
In Re: Mahadev Ramkrishna Karkare
Bombay High Court · (1922) 24 BOMLR 805
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts14 Jun 1922Dismissed
Radha Dulaiya Vs Rashik Lal and Another
Allahabad High Court · AIR 1923 All 25 : 75 Ind. Cas. 14
High Courts14 Jun 1922Dismissed
Rashik Lal and Another Vs Radha Dulaiya
Allahabad High Court · (1923) ILR (All) 1
High Courts14 Jun 1922
Baldeo Das alias Krishna Das Vs Pitambar alias Ranugrah Misir
Allahabad High Court · AIR 1923 All 29 : 70 Ind. Cas. 840
Transfer of Property Act, 1882 — Section 88
High Courts14 Jun 1922Dismissed
Mt. Banoo and others Vs Lala Hardwari Lal
Allahabad High Court · (1922) 06 AHC CK 0011
High Courts14 Jun 1922
Peare Lal and Others Vs Sunder Singh and Others
Allahabad High Court · AIR 1922 All 436 : 68 Ind. Cas. 805
High Courts14 Jun 1922
Musammat Amina Bibi and Another Vs Saiyid Yusuf and Others
Allahabad High Court · AIR 1922 All 449 : 70 Ind. Cas. 968
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts13 Jun 1922
Sheikh Songsor Ali Vs Jagannath Pal and Others
Calcutta High Court · AIR 1923 Cal 368 : 76 Ind. Cas. 252
High Courts13 Jun 1922
Kulada Prosad Chatterjee and Others Vs Khudiram Misra and Another
Calcutta High Court · AIR 1923 Cal 371 : 70 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Jun 1922
Makar Ali Vs Sarfaddin and Others
Calcutta High Court · AIR 1923 Cal 85 : 70 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts13 Jun 1922
Roy Jatindra Nath Choudhury and Another Vs Azizarrahaman Shana and Others
Calcutta High Court · AIR 1923 Cal 433 : 71 Ind. Cas. 307
Bengal Tenancy Act, 1885 — Section 106, 107Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Jun 1922Dismissed
Vithal Dhondji Devli Vs Suryaji Ramchandra Naik Ganu Vithal Pingulkar Vs Suryaji Ramchandra Naik
Bombay High Court · (1922) 24 BOMLR 902 : 75 Ind. Cas. 617
Limitation Act, 1908 — Article 120Summary Settlement Act, 1863 — Section 7
High Courts13 Jun 1922
Musammat Bhagjogni Vs Sakhi Mahton and Another and Musammat Sonpi
Patna High Court · AIR 1923 Patna 575 : 77 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts13 Jun 1922
Kamal Nain Singh Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · AIR 1922 Patna 310 : 68 Ind. Cas. 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts13 Jun 1922
Mahadeo Asram Prashad Sahi Vs Mt. Jagatraj Kuer and Others
Patna High Court · AIR 1924 Patna 298
Evidence Act, 1872 — Section 41
High Courts13 Jun 1922
(Kumar) Ramyad Singh Vs Chhedia Barhi and Others
Patna High Court · (1922) 06 PAT CK 0005
High Courts13 Jun 1922Dismissed
Tej Narain Sahu Vs Dal Ram Sahu
Patna High Court · (1922) 06 PAT CK 0003
High Courts13 Jun 1922
Mt. Sonekuar and Others Vs Baidyanath Sahay and Others
Patna High Court · (1922) 06 PAT CK 0001