High Courts16 Jun 1922
Mannu Khan Vs Chandi Prasad and Others
Allahabad High Court · AIR 1922 All 321 : 67 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 119, 250
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,661 of 61,419
High Courts16 Jun 1922
Pandit Jiva Ram Vs Thakurain Khem Koer
Allahabad High Court · AIR 1923 All 24 : 70 Ind. Cas. 811
Transfer of Property Act, 1882 — Section 83
High Courts15 Jun 1922
Lakshmibai Joshi and Others Vs Yeshvant Vithal Bagkar
Bombay High Court · (1923) ILR (Bom) 92
High Courts15 Jun 1922
Arjun Chandra Bhadra Vs Kailas Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 149 : 70 Ind. Cas. 532
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts15 Jun 1922
Reshee Case Law Vs Bhuban Mohan Pal and Others
Calcutta High Court · AIR 1924 Cal 361
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Jun 1922Dismissed
Pran Kishore Tarafdar and others Vs Sarode Prosad Pakrasi and others
Calcutta High Court · (1922) 06 CAL CK 0050
High Courts15 Jun 1922
Emperor Vs Ganesh Chandra Goldar
Calcutta High Court · AIR 1923 Cal 458 : 74 Ind. Cas. 264
High Courts15 Jun 1922
Hon''ble Raja Reshee Case Law, C.I.E. Vs Bhuban Mohan Pal and Others
Calcutta High Court · 72 Ind. Cas. 1047
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Jun 1922
Ali Mohammed and Others Vs Sheikh Katu and Others
Calcutta High Court · 70 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 5
High Courts15 Jun 1922
The Secretary of State for India in Council Vs Raj Kumar Mukherjee and Others
Calcutta High Court · AIR 1923 Cal 585 : 82 Ind. Cas. 69 : 77 Ind. Cas. 1025
Civil Procedure Code, 1908 (CPC) — Section 60(1)(k)Provident Funds Act, 1897 — Section 2(4), 4(1)
High Courts15 Jun 1922
Mohabbat Ali Vs Tofar Ali and Another
Calcutta High Court · AIR 1923 Cal 369 : 76 Ind. Cas. 481
High Courts15 Jun 1922
Dina Bandhu Saha Vs Abdul Latif Molla
Calcutta High Court · (1922) 06 CAL CK 0001
High Courts15 Jun 1922
Lakshmibai Jagannath Joshi Vs Yeshwant Vithal Bagkar
Bombay High Court · (1922) 24 BOMLR 909 : 75 Ind. Cas. 283
High Courts15 Jun 1922
Bhangi Dubey Vs Emperor
Patna High Court · AIR 1923 Patna 519 : 72 Ind. Cas. 360a
Penal Code, 1860 (IPC) — Section 325
High Courts15 Jun 1922Dismissed
Nabijan Vs Mt. Sahifan and others
Patna High Court · (1922) 06 PAT CK 0009
High Courts15 Jun 1922
Udai Bhan Singh and Another Vs Gajendra Singh and Others
Allahabad High Court · AIR 1923 All 28 : 70 Ind. Cas. 815
High Courts14 Jun 1922
Dhirendra Kumar Bose by His Guardun, Mother, Sarojini Bose Vs Chandra Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 154 : 68 Ind. Cas. 648
Contract Act, 1872 — Section 23
High Courts14 Jun 1922
Ganesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · AIR 1924 Cal 461
Specific Relief Act, 1877 — Section 22